For Hindi fonts Surekh, Divya, Aryan and Utsaah , and on your Computer, you will see junk characters, wherever Debate's Text would be in Hindi. For downloading Hindi Fonts, you may please click the Download:

For Viewing Debate in Hindi X Lok Sabha to XII Lok Sabha

Hindi Font (Surekh)

For Viewing Debate in Hindi XIII Lok Sabha Onwards

Hindi Font (Divya)

For Viewing Debate in Hindi XIV Lok Sabha Onwards

Hindi Font (Aryan)

For Viewing Debate in Hindi of XVII Lok Sabha

Unicode Utsaah Font

1. Save the fonts files into c:\windows\fonts directory
2. Once the font is added to your system, you can see the text in Hindi using any browser like Netscape (ver 3 and above), Internet explorer etc.
3. After downloading Hindi Font Surekh, Divya and Aryan and Utsaah for Verifying please click

View Hindi Debate in Surekh

PART II PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS (XIV LOK SABHA)

711:10 hrs.

FELICITATIONS TO DEPUTY-SPEAKER

Title: Shri Charanjit Singh Atwal was felicitated by the Members on his assuming the Chair of the Deputy Speaker of Fourteenth Lok Sabha.

THE PRIME MINISTER (DR. MANMOHAN SINGH): Mr. Speaker, Sir, it gives me a great pleasure to felicitate Shri Charnjit Singh Atwal on his unanimous election to the august office of the Deputy-Speaker of the Lok Sabha.

Apart from the great sense of satisfaction of our being able to elect yourself, Sir, as well as the Deputy-Speaker, Shri Atwal unanimously, all of us share in the added pleasure that the deliberations of this House will be guided by such able and distinguished parliamentarians. Shri Atwal had not only presided over the proceedings of the Punjab Legislative Assembly for five years but he had also been an active Member of both the Legislative Assembly and our Parliament.

Mr. Speaker, Sir, Shri Atwal’s long association with the Commonwealth Parliamentary Association and his active participation in international conferences of parliamentarians and legislatures has given him a truly global vision. Members of this House will benefit enormously from his understanding and appreciation of parliamentary practices and procedures. This House has many first-time Members and they along with all of us will look to senior Members like Shri Atwal for guidance and advice in our collective effort to ensure the smooth functioning of this august House.

Mr. Speaker, Sir, I once again compliment Shri Atwal. I also offer him my best wishes along with the assurances of closest cooperation from the United Progressive Alliance, our Party and myself.

THE MINISTER OF DEFENCE (SHRI PRANAB MUKHERJEE): Mr. Speaker, Sir, I join the hon. Prime Minister in congratulating Shri Charnjit Singh Atwal for adorning the office of Deputy-Speaker of this House. The unanimous elections of the hon. Speaker and of the hon. Deputy-Speaker speak of the maturity of our democracy.

As it has been correctly pointed out, Shri Atwal has a very wide experience as Presiding Officer, as he had to handle the Punjab Legislative Assembly as the Speaker. As a Member of this House, he has made his own contribution. In various international parliamentary fora he has made his presence felt. I have no doubt that on assuming this august office, he will guide the deliberations of the House and he would give his advice and guidance which is needed to a large number of Members, including me, who have been elected to this House for the first time.

Once again I take this opportunity of congratulating him and assuring him of the fullest co-operation from our side.

gÉÉÒ ãÉÉãÉ BÉßE­hÉ +ÉÉb´ÉÉhÉÉÒ (MÉÉÆvÉÉÒxÉMÉ®) : àÉÉxÉxÉÉÒªÉ +ÉvªÉFÉ àÉcÉänªÉ, ºÉààÉÉxÉxÉÉÒªÉ |ÉvÉÉxÉ àÉÆjÉÉÒ VÉÉÒ +ÉÉè® ºÉnxÉ BÉEä xÉäiÉÉ xÉä VÉÉä +É{ÉxÉä ÉÊ´ÉSÉÉ® |ÉBÉE] ÉÊBÉEªÉä cé, =xÉBÉEä ÉÊ´ÉSÉÉ®Éå BÉEä ºÉÉlÉ àÉé +É{ÉxÉä BÉEÉä ºÉà¤Ér BÉE®iÉä cÖA ºÉ®nÉ® SÉ®hÉVÉÉÒiÉ ÉËºÉc +É]´ÉÉãÉ VÉÉÒ BÉEÉä ={ÉÉvªÉFÉ ¤ÉxÉxÉä {É® cÉÉÌnBÉE ¤ÉvÉÉ<Ç näiÉÉ cÚÆ* àÉÖZÉä ãÉMÉiÉÉ cè ÉÊBÉE +É]´ÉÉãÉ VÉÉÒ BÉEä SÉÖxÉÉ´É ºÉä {ÉcãÉä ÉÊVÉºÉ {É®à{É®É BÉEÉ +ÉÉ®à£É ºÉnxÉ àÉå +ÉÉ{ÉBÉEä SÉÖxÉÉ´É ºÉä càÉxÉä ÉÊBÉEªÉÉ, =ºÉÉÒ BÉEÉä càÉxÉä +ÉÉMÉä ¤ÉfÃÉªÉÉ cè* +ÉÉ{ÉBÉEä SÉÖxÉÉ´É ºÉä {ÉcãÉä VÉÉä +ÉvªÉFÉ ¤ÉxÉä, ´Éä £ÉÉÒ ÉÊxÉÉÌ´É®ÉävÉ ¤ÉxÉä lÉä ãÉäÉÊBÉExÉ ÉÊxÉÉÌ´É®ÉävÉ ¤ÉxÉxÉä àÉå +ÉÉè® ºÉ´ÉÇºÉààÉÉÊiÉ ºÉä +ÉvªÉFÉ ¤ÉxÉxÉä àÉå lÉÉä½É +ÉÆiÉ® cè* +ÉÉ{ÉBÉEÉä ºÉ´ÉÇºÉààÉÉÊiÉ ºÉä +ÉvªÉFÉ SÉÖxÉBÉE® +ÉÉè® +ÉÉVÉ gÉÉÒ SÉ®hÉVÉÉÒiÉ ÉËºÉc +É]´ÉÉãÉ VÉÉÒ BÉEä BÉEäºÉ àÉå £ÉÉÒ =xÉBÉEÉä ºÉ´ÉÇºÉààÉÉÊiÉ ºÉä ={ÉÉvªÉFÉ SÉÖxÉBÉE® càÉxÉä <ºÉ {É®à{É®É BÉEÉ {ÉÉãÉxÉ ÉÊBÉEªÉÉ cè* ¤ÉcÖiÉ ¤ÉÉ® <ºÉ =SSÉ {Én {É® ¤Éè~xÉä ´ÉÉ&ati

View Hindi Debate in Divya

PART II PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS (XIV LOK SABHA)

an>
Title: Presentation of the statements showing Action Taken by the Government on the recommendations contained in Action Taken Reports of the Standing Committee on Food, Consumer Affairs and Public Distribution relating to the Department of Food and Public Distribution and Department of Consumer Affairs.
gÉÉÒ nä´Éäxp |ÉºÉÉn ªÉÉn´É (ZÉÆZÉÉ®{ÉÖ®) : +ÉvªÉFÉ àÉcÉänªÉ, àÉé JÉÉtÉ +ÉÉè® ºÉÉ´ÉÇVÉÉÊxÉBÉE ÉÊ´ÉiÉ®hÉ ÉÊ´É£ÉÉMÉ iÉlÉÉ ={É£ÉÉäBÉDiÉÉ àÉÉàÉãÉä ÉÊ´É£ÉÉMÉ ºÉä ºÉÆ¤ÉÉÊvÉiÉ JÉÉtÉ, ={É£ÉÉäBÉDiÉÉ àÉÉàÉãÉä +ÉÉè® ºÉÉ´ÉÇVÉÉÊxÉBÉE ÉÊ´ÉiÉ®hÉ ºÉÆ¤ÉÆvÉÉÒ ºlÉÉªÉÉÒ ºÉÉÊàÉÉÊiÉ BÉEä ÉÊxÉàxÉÉÊãÉÉÊJÉiÉ BÉEÉÒ-MÉ<Ç-BÉEÉªÉÇ´ÉÉcÉÒ |ÉÉÊiÉ´ÉänxÉÉå àÉå +ÉÆiÉÉÌ´É¬] ÉÊºÉ{ÉEÉÉÊ®¶ÉÉå {É® ºÉ®BÉEÉ® uÉ®É BÉEÉÒ-MÉ<Ç-BÉEÉªÉÇ´ÉÉcÉÒ BÉEÉä n¶ÉÉÇxÉä ´ÉÉãÉä ÉÊ´É´É®hÉÉå BÉEÉÒ ABÉE-ABÉE |ÉÉÊiÉ (ÉÊcxnÉÒ iÉlÉÉ +ÉÆOÉäVÉÉÒ ºÉÆºBÉE®hÉ) ºÉ£ÉÉ {É]ãÉ {É® ®JÉiÉÉ cÚÆ :-
 
JÉÉtÉ +ÉÉè® ºÉÉ´ÉÇVÉÉÊxÉBÉE ÉÊ´ÉiÉ®hÉ ÉÊ´É£ÉÉMÉ
 (1) ={É£ÉÉäBÉDiÉÉ àÉÉàÉãÉä, JÉÉtÉ +ÉÉè® ºÉÉ´ÉÇVÉÉÊxÉBÉE ÉÊ´ÉiÉ®hÉ àÉÆjÉÉãÉªÉ BÉEÉÒ +ÉxÉÖnÉxÉÉå BÉEÉÒ àÉÉÆMÉÉå (2005-06) BÉEä ¤ÉÉ®ä àÉå JÉÉtÉ, ={É£ÉÉäBÉDiÉÉ àÉÉàÉãÉä +ÉÉè® ºÉÉ´ÉÇVÉÉÊxÉBÉE ÉÊ´ÉiÉ®hÉ ºÉÆ¤ÉÆvÉÉÒ ºlÉÉªÉÉÒ ºÉÉÊàÉÉÊiÉ BÉEÉÒ xÉÉè´ÉÉÓ BÉEÉÒ-MÉ<Ç-BÉEÉªÉÇ´ÉÉcÉÒ |ÉÉÊiÉ´ÉänxÉ àÉå +ÉÆiÉÉÌ´É¬] ÉÊºÉ{ÉEÉÉÊ®¶ÉÉå/ÉÊ]{{ÉÉÊhÉªÉÉå {É® ºÉ®BÉEÉ® uÉ®É BÉEÉÒ-MÉ<Ç +ÉÆÉÊiÉàÉ BÉEÉªÉÇ´ÉÉcÉÒ *
={É£ÉÉäBÉDiÉÉ àÉÉàÉãÉä ÉÊ´É£ÉÉMÉ
(2) xÉÉMÉÉÊ®BÉE {ÉÚÉÌiÉ, ={É£ÉÉäBÉDiÉÉ àÉÉàÉãÉä +ÉÉè® ºÉÉ´ÉÇVÉÉÊxÉBÉE ÉÊ´ÉiÉ®hÉ àÉÆjÉÉãÉªÉ BÉEä ´ÉÉÉÌ¬ÉBÉE |ÉÉÊiÉ´ÉänxÉ (1992-1993) BÉEä ¤ÉÉ®ä àÉå JÉÉtÉ, xÉÉMÉÉÊ®BÉE {ÉÚÉÌiÉ +ÉÉè® ºÉÉ´ÉÇVÉÉÊxÉBÉE ÉÊ´ÉiÉ®hÉ ºÉÆ¤ÉÆvÉÉÒ ºlÉÉªÉÉÒ ºÉÉÊàÉÉÊiÉ BÉEÉÒ +ÉÉ~´ÉÉÓ BÉEÉÒ-MÉ<Ç-BÉEÉªÉÇ´ÉÉcÉÒ |ÉÉÊiÉ´ÉänxÉ àÉå +ÉÆiÉÉÌ´É¬] ÉÊºÉ{ÉEÉÉÊ®¶ÉÉå/ÉÊ]{{ÉÉÊhÉªÉÉå {É® ºÉ®BÉEÉ® uÉ®É BÉEÉÒ-MÉ<Ç +ÉÆÉÊiÉàÉ BÉEÉªÉÇ´ÉÉcÉÒ *
(3) xÉÉMÉÉÊ®BÉE {ÉÚÉÌiÉ, ={É£ÉÉäBÉDiÉÉ àÉÉàÉãÉä +ÉÉè® ºÉÉ´ÉÇVÉÉÊxÉBÉE ÉÊ´ÉiÉ®hÉ àÉÆjÉÉãÉªÉ BÉEÉÒ +ÉxÉÖnÉxÉÉå BÉEÉÒ àÉÉÆMÉÉå (1994-95) BÉEä ¤ÉÉ®ä àÉå JÉÉtÉ, xÉÉMÉÉÊ®BÉE {ÉÚÉÌiÉ +ÉÉè® ºÉÉ´ÉÇVÉÉÊxÉBÉE ÉÊ´ÉiÉ®hÉ ºÉÆ¤ÉÆvÉÉÒ ºlÉÉªÉÉÒ ºÉÉÊàÉÉÊiÉ BÉEÉÒ xÉÉè´ÉÉÓ BÉEÉÒ-MÉ<Ç-BÉEÉªÉÇ´ÉÉcÉÒ |ÉÉÊiÉ´ÉänxÉ àÉå +ÉÆiÉÉÌ´É¬] ÉÊºÉ{ÉEÉÉÊ®¶ÉÉå/ÉÊ]{{ÉÉÊhÉªÉÉå {É® ºÉ®BÉEÉ® uÉ®É BÉEÉÒ-MÉ<Ç +ÉÆÉÊiÉàÉ BÉEÉªÉÇ´ÉÉcÉÒ *
(4) xÉÉMÉÉÊ®BÉE {ÉÚÉÌiÉ, ={É£ÉÉäBÉDiÉÉ àÉÉàÉãÉä iÉlÉÉ ºÉÉ´ÉÇVÉÉÊxÉBÉE ÉÊ´ÉiÉ®hÉ àÉÆjÉÉãÉªÉ BÉEÉÒ +ÉxÉÖnÉxÉÉå BÉEÉÒ àÉÉÆMÉÉå (1995-96) BÉEä ¤ÉÉ®ä àÉå JÉÉtÉ, xÉÉMÉÉÊ®BÉE {ÉÚÉÌiÉ +ÉÉè® ºÉÉ´ÉÇVÉÉÊxÉBÉE ÉÊ´ÉiÉ®hÉ ºÉÆ¤ÉÆvÉÉÒ ºlÉÉªÉÉÒ ºÉÉÊàÉÉÊiÉ BÉEÉÒ 14´ÉÉÓ BÉEÉÒ-MÉ<Ç-BÉEÉªÉÇ´ÉÉcÉÒ |ÉÉÊiÉ´ÉänxÉ àÉå +ÉÆiÉÉÌ´É¬] ÉÊºÉ{ÉEÉÉÊ®¶ÉÉå/ÉÊ]{{ÉÉÊhÉªÉÉå {É® ºÉ®BÉEÉ® uÉ®É BÉEÉÒ-MÉ<Ç +ÉÆÉÊiÉàÉ BÉEÉªÉÇ´ÉÉcÉÒ *
(5) xÉÉMÉÉÊ®BÉE {ÉÚÉÌiÉ, ={É£ÉÉäBÉDiÉÉ àÉÉàÉãÉä iÉlÉÉ ºÉÉ´ÉÇVÉÉÊxÉBÉE ÉÊ´ÉiÉ®hÉ àÉÆjÉÉãÉªÉ BÉEÉÒ +ÉxÉÖnÉxÉÉå BÉEÉÒ àÉÉÆMÉÉå (1996-97) BÉEä ¤ÉÉ®ä àÉå JÉÉtÉ, xÉÉMÉÉÊ®BÉE {ÉÚÉÌiÉ +ÉÉè® ºÉÉ´ÉÇVÉÉÊxÉBÉE ÉÊ´ÉiÉ®hÉ ºÉÆ¤ÉÆvÉÉÒ ºlÉÉªÉÉÒ ºÉÉÊàÉÉÊiÉ BÉEÉÒ SÉÉèlÉÉÒ BÉEÉÒ-MÉ<Ç-BÉEÉªÉÇ´ÉÉcÉÒ |ÉÉÊiÉ´ÉänxÉ àÉå +ÉÆiÉÉÌ´É¬] ÉÊºÉ{ÉEÉÉÊ®¶ÉÉå/ÉÊ]{{ÉÉÊhÉªÉÉå {É® ºÉ®BÉEÉ® uÉ®É BÉEÉÒ-MÉ<Ç +ÉÆÉÊiÉàÉ BÉEÉªÉÇ´ÉÉcÉÒ *
(6) ÞJÉÉtÉ iÉäãÉ Þ BÉEä ¤ÉÉ®ä àÉå JÉÉtÉ, xÉÉMÉÉÊ®BÉE {ÉÚÉÌiÉ, +ÉÉè® ºÉÉ´ÉÇVÉÉÊxÉBÉE ÉÊ´ÉiÉ®hÉ ºÉÆ¤ÉÆvÉÉÒ ºlÉÉªÉÉÒ ºÉÉÊàÉÉÊiÉ BÉEÉÒ +ÉÉ~´ÉÉÓ BÉEÉÒ-MÉ<Ç-BÉEÉªÉÇ´ÉÉcÉÒ |ÉÉÊiÉ´ÉänxÉ àÉå +ÉÆiÉÉÌ´É¬] ÉÊºÉ{ÉEÉÉÊ®¶ÉÉå/ÉÊ]{{ÉÉÊhÉªÉÉå {É® ºÉ®BÉEÉ® uÉ®É BÉEÉÒ-MÉ<Ç +ÉÆÉÊiÉàÉ BÉEÉªÉÇ´ÉÉcÉÒ *
(7) JÉÉtÉ +ÉÉè® ={É£ÉÉäBÉDiÉÉ àÉÉàÉãÉä àÉÆjÉÉãÉªÉ BÉEÉÒ +ÉxÉÖnÉxÉÉå BÉEÉÒ àÉÉÆMÉÉå (1997-98) ºÉä ºÉÆ¤ÉÆÉÊvÉiÉ JÉÉtÉ, xÉÉMÉÉÊ®BÉE {ÉÚÉÌiÉ +ÉÉè® ºÉÉ´ÉÇVÉÉÊxÉBÉE ÉÊ´ÉiÉ®hÉ ºÉÆ¤ÉÆvÉÉÒ ºlÉÉªÉÉÒ ºÉÉÊàÉÉÊiÉ BÉEÉÒ nºÉ´ÉÉÓ BÉEÉÒ-MÉ<Ç-BÉEÉªÉÇ´ÉÉcÉÒ |ÉÉÊiÉ´ÉänxÉ àÉå +ÉÆiÉÉÌ´É¬] ÉÊºÉ{ÉEÉÉÊ®¶ÉÉå/ÉÊ]{{ÉÉÊhÉªÉÉå {É® ºÉ®BÉEÉ® uÉ®É BÉEÉÒ-MÉ<Ç +ÉÆÉÊiÉàÉ BÉEÉªÉÇ´ÉÉcÉÒ *
(8) ={É£ÉÉäBÉDiÉÉ àÉÉàÉãÉä JÉÉtÉ +ÉÉè® ºÉÉ´ÉÇVÉÉÊxÉBÉE ÉÊ´ÉiÉ®hÉ àÉÆjÉÉãÉªÉ BÉEÉÒ +ÉxÉÖnÉxÉÉå BÉEÉÒ àÉÉÆMÉÉå (2005-2006) BÉEä ¤ÉÉ®ä àÉå JÉÉtÉ, ={É£ÉÉäBÉDiÉÉ àÉÉàÉãÉä +ÉÉè® ºÉÉ´ÉÇVÉÉÊxÉBÉE ÉÊ´ÉiÉ®hÉ ºÉÆ¤ÉÆvÉÉÒ ºlÉÉªÉÉÒ ºÉÉÊàÉÉÊiÉ BÉEÉÒ +ÉÉ~´ÉÉÓ BÉEÉÒ-MÉ<Ç-BÉEÉªÉÇ´ÉÉcÉÒ |ÉÉÊiÉ´ÉänxÉ àÉå +ÉÆiÉÉÌ´É¬] ÉÊºÉ{ÉEÉÉÊ®¶ÉÉå/ÉÊ]{{ÉÉÊhÉªÉÉå {É® ºÉ®BÉEÉ® uÉ®É BÉEÉÒ-MÉ<Ç +ÉÆÉÊiÉàÉ BÉEÉªÉÇ´ÉÉcÉÒ *
 
 ___________
 
 
 
 
 
 


MR. SPEAKER: Item 14, Shri Nikhil Kumar.

View Hindi Debate in Aryan

Seventeenth Loksabha

>
Title: Need to provide irrigation facilities to Adivasi people living in forest area in Narmada and Bharuch districts, Gujarat- Laid
श्री मनसुखभाई धनजीभाई वसावा (भरूच): गुजरात में विशेष रूप से मेरे संसदीय क्षेत्र के अन्तर्गत नर्मदा एवं भरूच जिलों में वन भूमि के पटे कई सालों से आदिवासियों के कब्जे में थे तथा उन पर वे खेती करके अपना गुजारा कर रहे थे । केन्द्र सरकार एवं राज्य सरकार ने उन वन भूमि धारकों को पूर्ण अधिकार दे दिया है और वे आज जमीन के मालिक हैं । यह केन्द्र सरकार एवं राज्य सरकार का एक सराहनीय एवं उत्तम कार्य है । परन्तु आदिवासियों को जो जमीन (पट्टे) मिले हैं वो ज्यादातर फॉरेस्ट विलेज के गांवों में हैं । जमीन का मालिकाना हक देने के बाद अगर उन्हें पूरे साल सिंचाई की सुविधा उपलब्ध कराने हेतु बिजली कनेक्शन और सौर ऊर्जा की सुविधा प्रदान की जाए तो इससे वनों में रहने वाले आदिवासियों का शहरों की तरफ पलायन बंद हो जाएगा और साल भर सिंचाई की सुविधा की वजह से वे अपने गांव और समाज के साथ रहकर ठीक से अपना जीवन निर्वहन कर सकेंगे । इस सम्बन्ध में मेरा सरकार से आग्रह है कि  वन भूमि धारक किसानों को मालिकाना हक देने के बाद अब उन्हें सिंचाई की सुविधा भी प्रदान की जाए।

View Hindi Debate in Utsaah

After installation of UNICODE BILINGUAL TYPING TOOL (GIST), please follow the procedure mentioned below:
<ol type="1">
 <li>Click the ‘GIST-OT-Typing Tool’, icon on the desktop</li>
 <li>Select one of the options from the ‘Keyboard Type’ from the Typing Tool window</li>
 <li>Select one of the options from ‘Script Key’ from the same window and press the same ‘Script Key’ option from your key board, for its activation</li>
 <li>Minimize the Typing Tool window, to start typing Hindi.</li> 
 <li>To switch between Hindi and English typing, ‘press and release’ the selected Script Key on your keyboard.</li> 
</ol>

Unicode Bilingual Typing Tool (GIST)

This site is designed, developed and hosted (2023) by 

Enter the Name of your MP or your Constituency

Title

The Parliamentary Standing Committee on Finance under the chairmanship of Hon'ble MP Shri Jayant Sinha is in the process of examining the subject 'Cyber crimes and rising incidence of cyber /white collar crimes' and have decided to invite views/suggestions on this subject from experts/industry associations/organizations. Those desirous may send two copies of memoranda/suggestions in English/Hindi to Director (E,F & Estt.), Lok Sabha Secretariat, Room No. 513, Parliament House Annexe Extension (Block B), New Delhi – 110001. Tel. No. 23035759, Fax No. 23010756 and e-mail the same to comfinance[at]sansad[dot]nic[dot]in within 15 days

Enter the text what do you see in the image in the space provided

Subject/Title

Debate by Titles and Members

Search in Title

Title of Debate

Expenditure over Entitlement

The organization chart has been prepared on the basis of Notifications / Office Orders Part-I issued from time to time. For authoritative and specific orders regarding allocation of work amongst various officers of Lok Sabha Secretariat please consult Administration Branch-I: