समिति की बैठक

20-Nov-2025

समिति कक्ष-3, ब्लॉक ए, संसदीय सौध विस, नई दिल्ली

Will be intimated in due course

14-Nov-2025

समिति कक्ष ए, भूमि तल, संसदीय सौध, नई दिल्ली

To hear the views of the Secretaries of Department of Health & Family Welfare and Department of Health Research (Ministry of Health & Family Welfare) on the subject “Prevalence of Chronic Kidney Disease in India- Prevention, Diagnosis, Treatment and Management”.

13-Nov-2025

समिति कक्ष ए, भूमि तल, संसदीय सौध, नई दिल्ली

To chalk out the future course of action of the Committee for the year 2025-26.

13-Nov-2025

मुख्य समिति कक्ष, भूमि तल, संसदीय सौध, नई दिल्ली

1. To hear the views of the Ministry/Organisations on the subject “Disaster Management” : (1) India Meteorological Department (IMD); (2) Central Water Commission (CWC); (3) Geological Survey of India (GSI); (4) Defence Geoinformatics Research Establishment (DGRE); and (5) National Remote Sensing Centre (NRSC)

12-Nov-2025

मुख्य समिति कक्ष, भूमि तल, संसदीय सौध, नई दिल्ली

To hear the views of the Ministry/Organisations on the subject “Disaster Management” : (1) Ministry of Home Affairs (MHA); (2) National Disaster Management Authority (NDMA); (3) National Institute of Disaster Management (NIDM); (4) National Disaster Response Force (NDRF); and (5) Directorate General (Fire Services, Civil Defence & Home Guards)

10-Nov-2025

समिति कक्ष-3, ब्लॉक ए, संसदीय सौध विस, नई दिल्ली

Will be intimated in due course

07-Nov-2025

समिति कक्ष डी, भूमि तल, संसदीय सौध, नई दिल्ली

Will be intimated in due course

07-Nov-2025

Agenda will be circulated in due course

31-Oct-2025

The Agenda of the meeting will be communicated in due course.

30-Oct-2025

समिति कक्ष-3, ब्लॉक ए, संसदीय सौध विस, नई दिल्ली

To hear the views of Secretary, Department of Social Justice and Empowerment (Ministry of Social Justice and Empowerment); Joint Secretary, National Commission for Scheduled Castes; and Secretary, National Commission for Scheduled Tribes on the subject “Redressal of Grievances related to Scheduled Castes and Scheduled Tribes.”

29-Oct-2025

समिति कक्ष-2, ब्लॉक ए, संसदीय सौध विस, नई दिल्ली

To hear the views of stakeholders on the subject: "Impact of U.S. Tariffs on MSME Sector"

24-Oct-2025

समिति कक्ष ए, भूमि तल, संसदीय सौध, नई दिल्ली

To hear the views of the Secretary, Department of Biotechnology

15-Oct-2025

समिति कक्ष-3, ब्लॉक ए, संसदीय सौध विस, नई दिल्ली

Agenda of the meeting will be circulated in due course.

15-Oct-2025

समिति कक्ष सी, भूमि तल, संसदीय सौध, नई दिल्ली

(i) To decide the future course of action of the Committee (ii) To hear the views of the Secretary, Department of Health & Family Welfare (Ministry of Health & Family Welfare) on the subject “Review of National Organ Transplant Programme and related legislative framework”

14-Oct-2025

समिति कक्ष-1, ब्लॉक ए, संसदीय सौध विस, नई दिल्ली

To chalk out the future course of action of the Committee

13-Oct-2025

समिति कक्ष-3, ब्लॉक ए, संसदीय सौध विस, नई दिल्ली

(i) Deliberation on subjects to be taken up for detailed examination by the Committee during its current tenure. (ii) Consideration and adoption of the following two Draft Reports pending from the previous tenure of the Committee:- (a) Draft 371st Report on "Review of Autonomous Bodies and Institutions-NTA, NAAC, Draft UGC Regulations, ICHR, ICPR, ICSSR, IIAS (Shimla) and Auroville Foundation under the Department of Higher Education"; and (b) Draft 372nd Report on "Review of Schemes for Education Loan and Financial Accessibility in Higher Education".

13-Oct-2025

समिति कक्ष-2, ब्लॉक ए, संसदीय सौध विस, नई दिल्ली

To hear the views of the Secretary of Department of Legal Affairs, Ministry of Law and Justice and Secretary of Department of Personnel & Training, Ministry of Personnel, Public Grievances and Pensions on the subject "Review of the Code of Conduct for Members of Rajya Sabha".

09-Oct-2025

समिति कक्ष-2, ब्लॉक ए, संसदीय सौध विस, नई दिल्ली

To Chalk out the future course of action of the Committee for the year 2025-26

24-Sep-2025

समिति कक्ष ए, भूमि तल, संसदीय सौध, नई दिल्ली

To hear the Secretary, Ministry of Micro, Small and Medium Enterprises and various representatives from Food Industry on the examination of the "Food Safety & Standards (Labelling & Display) Regulations, 2020 and subsequent amendments.

24-Sep-2025

Oral evidence of Representative of Ministry of Health & Family Welfare's (Department of Health & Family Welfare) on “A study of vector-borne diseases in North-East India” and to consider and adoption of 166, 167 and 168 draft Reports.

19-Sep-2025

(i) Adoption of Draft 371st Report on "Review of Autonomous Bodies and Institutions-NTA, NAAC, Draft UGC Regulations, ICHR, ICPR, ICSSR, IIAS (Shimla) and Auroville Foundation under the Department of Higher Education"; and (ii) Adoption of Draft 372nd Report on "Review of Schemes for Education Loan and Financial Accessibility in Higher Education".

10-Sep-2025

समिति कक्ष-3, ब्लॉक ए, संसदीय सौध विस, नई दिल्ली

To hear Secretary, Department of School Education and Literacy, Government of India; Secretary, Directorate of School Education, UT of Ladakh; Chief Executive Councillor, Leh Autonomous Hill Development Council; and Chief Executive Councillor, Kargil Autonomous Hill Development Council on the challenges faced by school education in Ladakh. To hear Secretary, Department of School Education and Literacy, Ministry of Education, Government of India; Secretary, Ministry of Culture, Government of India; and Community library organizations on Current policies regarding libraries for school and adult education.

09-Sep-2025

समिति कक्ष-4 ब्लॉक ए, संसदीय सौध विस, नई दिल्ली

To hear the Secretary, Ministry of Culture on the subject “National Mission on Cultural Mapping and Roadmap, and Promotion of Local and Indigenous Art.”

08-Sep-2025

समिति कक्ष-4 ब्लॉक ए, संसदीय सौध विस, नई दिल्ली

To consider some requests by Ministries/ Departments for dropping of assurances. And, to consider and adopt draft 79th Report of the Committee.

08-Sep-2025

समिति कक्ष-3, ब्लॉक ए, संसदीय सौध विस, नई दिल्ली

To Hear Secretary, Department of Higher Education, Ministry of Education, Government of India and Secretary, Department of Financial Services, Ministry of Finance, Government of India; and Governor, Reserve Bank India on the policies relating to education loans, especially the requirements from the student/guardians (e.g., CIBIL score, etc.) To hear Secretaries of Department of Higher Education, Ministry of Education, Government of India and Department of Youth Affairs, Ministry of Youth Affairs and Sports, Government of India; and VCs of Jamia Milia Islamia; Rajiv Gandhi National Institute of Youth Development; and Jawaharlal Nehru University on Best practices and key achievements in pedagogy, industry-academia collaboration, and research ecosystems; Challenges (financial, human resources, location, administrative, etc) faced by the HEIs; Reservations for SC/ST/OBCs in student and faculty positions; and Vacancies, promotions, and contractual employees in teaching and non-teaching staff positions.

08-Sep-2025

समिति कक्ष ए, भूमि तल, संसदीय सौध, नई दिल्ली

To hear the views of the Secretary, Department of Scientific and Industrial Research on the subject “Functioning, Research activities and Achievements of CSIR Laboratories”.

08-Sep-2025

समिति कक्ष ए, भूमि तल, संसदीय सौध, नई दिल्ली

Oral evidence of Secretary, Ministry of Health & Family Welfare's (Department of Health & Family Welfare) on “A study of vector-borne diseases in North-East India”.

08-Sep-2025

320,तृतीय तल, ब्लॉक B, संसदीय सौध विस, नई दिल्ली

To chalk out the future course of action.

01-Sep-2025

समिति कक्ष-3, ब्लॉक ए, संसदीय सौध विस, नई दिल्ली

To hear the Chairman, NDMC, Secretary, Ministry of Health and Family Welfare; Director General, Central Government Health Scheme (CGHS) and Directorate General of Health Services (DGHS) on the subject “Effective redressal of Grievances by Strengthening Public Grievances Redressal System.”

20-Aug-2025

समिति कक्ष ए, भूमि तल, संसदीय सौध, नई दिल्ली

To hear the Secretary, Ministry of Tourism on the subject “Theme-Based Hotels as Catalysts for Experiential Tourism in India”.

19-Aug-2025

To consider and adopt the "draft 163rd Report on the petition praying for Making Cancer Treatment Affordable and Widely Available"

19-Aug-2025

मुख्य समिति कक्ष, भूमि तल, संसदीय सौध, नई दिल्ली

To consider and adopt draft (380th) Report on “Overall review of safety in Civil Aviation Sector”.

18-Aug-2025

समिति कक्ष-3, ब्लॉक ए, संसदीय सौध विस, नई दिल्ली

Consider and adopt the following Draft Reports:- (i) 369th Report on "Review of functioning and performance of Sports Authority of India (SAI) and Khelo India" pertaining to Department of Sports, Ministry of Youth Affairs and Sports; and (ii) 370th Report on "Implementation of Article 15(5) of Indian Constitution regarding Special Provision for Reservation to SCs/STs and OBCs in Educational Institutions including Private Educational Institutions" pertaining to Department of Higher Education, Ministry of Education.

18-Aug-2025

समिति कक्ष-2, ब्लॉक ए, संसदीय सौध विस, नई दिल्ली

To consider and adopt the draft 254th Report of the Committee on the subject ‘Cyber Crime – Ramifications, Protection and Prevention’.

18-Aug-2025

to allocate time for Government Business

11-Aug-2025

समिति कक्ष-3, ब्लॉक ए, संसदीय सौध विस, नई दिल्ली

To consider and adopt draft 194th Report on the subject ‘Performance Evaluation and Review of some Commodity Boards’.

08-Aug-2025

To consider and adopt draft 191st , 192nd and 193rd Reports of the Committee.

07-Aug-2025

समिति कक्ष-3, ब्लॉक ए, संसदीय सौध विस, नई दिल्ली

(I) To consider and adopt the following Reports of the Committee:- (i) 152nd Report on Action Taken on 140th Report of the Committee on the subject "Appointment of Notaries" pertaining to Department of legal affairs (Ministry of Law & Justice); (ii) 153rd Report on Action Taken on 132nd Report of the Committee on the subject "Specific Aspects of Election Process And Their Reform" pertaining to Legislative Department (Ministry of Law & Justice);and (iii) 154th Report on Action Taken on 131st Report of the Committee on the subject “Review of Functioning of Recruitment Organisations of Government of India” pertaining to Department of Personnel & Training (Ministry of Personnel, Public Grievances & Pensions). -2- (II) To hear the views of Secretary, Ministry of Labour and Employment, and CEO Employees’ Provident Fund Organisation (Ministry of Labour and Employment) on the subject ‘Effective redressal of Grievances by Strengthening Public Grievances Redressal System’.

07-Aug-2025

समिति कक्ष सी, भूमि तल, संसदीय सौध, नई दिल्ली

To hear the Secretary, Ministry of Ayush on “Propagation and popularization of treatment under Ayush across the country”.

07-Aug-2025

To consider and adopt the draft 329th and 330th Reports of the Committee

06-Aug-2025

To hear the views of Chairman and CEO, Railway Board, Ministry of Railways in connection with some long pending assurances and to consider requests for dropping of assurances received from various Ministries/Departments

06-Aug-2025

To consider and adopt the following draft Reports on Action Taken by the Government on the recommendations/observations contained in the Reports of the Committee on Demands for Grants (2025-2026)

05-Aug-2025

समिति कक्ष-3, ब्लॉक ए, संसदीय सौध विस, नई दिल्ली

(i) Adoption of 367th Report on Action Taken by the Government on the Recommendations contained in the Three Hundred Fifty Eighth Report on “Research based Education and Anusandhan scenario in Sciences and related fields"; (ii) Adoption of 368th Report on "Review of functioning of National Council for Teacher Education (NCTE) and initiatives taken to support training of teachers in light of NEP 2020's thrust on Capacity Building of Teachers"; and (iii) Implementation of Article 15(5) of the Indian Constitution and reservations for Scheduled Castes, Scheduled Tribes, and/or Socially and Educationally Backward Classes in private educational institutions.

31-Jul-2025

समिति कक्ष-2, ब्लॉक ए, संसदीय सौध विस, नई दिल्ली

a) Status update on previous meetings; b) Review of the financial limit of Members of Rajya Sabha towards the Purchase of Computer Equipment; c) Finalisation of the subject for the study visit; and d) Any other item with the permission of the Chair.

30-Jul-2025

समिति कक्ष-4 ब्लॉक ए, संसदीय सौध विस, नई दिल्ली

03.00 P.M.: To hear the views of representatives of (i) Confederation of Indian Industry (CII); (ii) Federation of Indian Export Organisations (FIEO); and (iii) Federation of Indian Chambers of Commerce and Industry (FICCI) on the subject ‘Doing Business in India: The Way Forward’. 03.30 P.M.: To hear the views of Secretary, Department for Promotion of Industry and Internal Trade, M/o Commerce and Industry on the subject ‘Doing Business in India: The Way Forward’. 04.00 P.M.: To hear the views of Secretary, Department of Commerce, M/o Commerce and Industry on the subject ‘Issue of Compliance of Law of the Land in Government Procurement through e-market place/ GeM Portal’.

29-Jul-2025

to allocate time for Government Business

25-Jul-2025

मुख्य समिति कक्ष, भूमि तल, संसदीय सौध, नई दिल्ली

(i) Adoption of Draft 362nd Report on Action Taken by the Government on the Recommendations contained in the 356th Report of the Committee on “Implementation of the National Education Policy, 2020 in Higher Education” and (ii) Review of the autonomous bodies of the Department of Higher Education viz ICPR, ICSSR, and ICHR

24-Jul-2025

समिति कक्ष-4 ब्लॉक ए, संसदीय सौध विस, नई दिल्ली

Enabling inclusive, digital, and sustainable bus transport: Policy, regulation, and public-private partnership for next-gen mobility

23-Jul-2025

BAC Meeting

22-Jul-2025

समिति कक्ष-4 ब्लॉक ए, संसदीय सौध विस, नई दिल्ली

(i) Consideration and adoption of the draft Report of the Committee on the subject "Simplification of the format of filing declarations under ‘The Members of Rajya Sabha (Declaration of Assets and Liabilities) Rules, 2004’"; and (ii) Approval of the draft Questionnaire to be sent to various Political Parties on the subject "Review of the Code of Conduct for Members of Rajya Sabha".