LBL_ABOUT_INTR_TITLE

प्रकाशित पुस्तकें

LBL_ABOUT_BOOK_PUBLISHED

LBL_ABOUT_INTR_DOWNLOAD

LBL_ABOUT_INTR_READMORE

LBL_ABOUT_INTR_SPEPOWER

वित्तीय मामलों में योगदान

LBL_ABOUT_INTR_CONTR_FINMATTER

राज्य सभा से संबंधित संवैधानिक उपबंध

LBL_ABOUT_INTR_CONTR_PRO_RS

स्थानों का आवंटन

LBL_ABOUT_INTR_ALLO_SEAT

LBL_ABOUT_INTR_ELIGI

LBL_ABOUT_INTR_ELIGI_QUALI

LBL_ABOUT_INTR_ELIGI_DISQUALI

निर्वाचन/नामनिर्देशन के लिए प्रक्रिया

LBL_ABOUT_INTR_PROCESS_ELEC

LBL_ABOUT_INTR_PROCESS_ELEC_COLL

द्विवार्षिक/उपचुनाव

LBL_ABOUT_INTR_PROCESS_ELEC_BIENNIAL

दोनों सभाओं के बीच संबंध

LBL_ABOUT_INTR_REL_BETWEEN_HOUSE

स्वीकृत संकल्प (विशेष बैठकें)

LBL_ABOUT_INTR_RESO_ADOPTED

LBL_ABOUT_CHAIRMAN_TITLE

LBL_ABOUT_DEPT_CHAIRMAN_TITLE

LBL_ABOUT_SEC_GEN_TITLE

LBL_ABOUT_HOUSE_LEADER_TITLE

LBL_ABOUT_HOUSE_OPP_LEADER_TITLE

उपाध्यक्षों का पैनल

LBL_ABOUT_HOUSE_PANEL_VCHAIRPERSON_TITLE

LBL_ABOUT_DOWNLOAD

LBL_ABOUT_PRESENT

LBL_ABOUT_FORMER

भारत के उपराष्ट्रपति

LBL_ABOUT_VPI

LBL_ABOUT_EMAIL

LBL_ABOUT_PHONE

LBL_ABOUT_PROFILE

LBL_ABOUT_PROFILE_PD

LBL_ABOUT_PROFILE_PD_BIRTH

LBL_ABOUT_PROFILE_PD_DOB

LBL_ABOUT_PROFILE_PD_FNAME

LBL_ABOUT_PROFILE_PD_MNAME

LBL_ABOUT_PROFILE_PD_MARITAL

LBL_ABOUT_PROFILE_PD_CHILD

LBL_ABOUT_PROFILE_PD_PROF

शैक्षिक अर्हताएँ

LBL_ABOUT_PROFILE_PD_EDUQUA

कार्यालय का पता

LBL_ABOUT_PROFILE_PD_OFFADDRSS

LBL_ABOUT_PROFILE_PD_PREADDRSS

LBL_ABOUT_PROFILE_PD_POSITIONHELD

LBL_ABOUT_OTHER_DETAIL

LBL_ABOUT_OTHER_DETAIL_INTEREST

LBL_ABOUT_OTHER_DETAIL_OTHERINFO

LBL_ABOUT_OTHER_DETAIL_TRAINING

LBL_ABOUT_OTHER_DETAIL_COUNTRYVISIT

स्थिति और भूमिका

LBL_ABOUT_POS_ROLE

LBL_ABOUT_SPEECH

LBL_ABOUT_SPEECH_PHONE

LBL_ABOUT_SPEECH_ROOM

LBL_ABOUT_Direction

विनिर्णय और समुक्तियाँ

LBL_ABOUT_RULING_OBSER

संविधान की दसवीं अनुसूची के तहत निर्णय

LBL_ABOUT_DECISION_10_SCHEDULE

प्रेस विज्ञप्ति / भाषण

LBL_ABOUT_PRESS_RELEASE

सभापति कार्यालय

LBL_ABOUT_CHAIRMAN_OFFICE

LBL_ABOUT_PROCEDURE_TITLE

LBL_ABOUT_PROCEDURE_RULE

कार्यरत राज्य सभा

LBL_ABOUT_PROCEDURE_RS_ATWORK

संक्षिप्त पुस्तक माला

LBL_ABOUT_PROCEDURE_ABSTRACT_SERIES

विशेषाधिकारों संबंधी डाइजेस्ट

LBL_ABOUT_PROCEDURE_PRI_DIGEST

LBL_ABOUT_PROCEDURE_GENERAL

LBL_ABOUT_PROCEDURE_SEARCH

महत्वपूर्ण संसदीय शब्दावली

LBL_ABOUT_GLOSSARY_TITLE

LBL_ABOUT_GLOSSARY_SEARCH

LBL_ABOUT_GLOSSARY_VIEWMORE

सूचना की आपूर्ति के लिए जिम्मेदार अधिकारी

LBL_ABOUT_GLOSSARY_INFOOFFICERSRESPONSIBLE

LBL_ABOUT_READ_LESS

LBL_ABOUT_DECISION10_DATE

LBL_ABOUT_DECISION10_BULLETIN_NO

LBL_ABOUT_DECISION10_SUBJECT

LBL_ABOUT_SEARCH

LBL_ABOUT_ARCHIVE

LBL_ABOUT_VIEW_ARCHIVE

LBL_ABOUT_PROCEDURE_PRI_DIGEST_CASENO

LBL_ABOUT_PROCEDURE_PRI_DIGEST_SUBJECT

LBL_ABOUT_PROCEDURE_PRI_DIGEST_SOURCEPAGE

कार्यालय ज्ञापन

LBL_ABOUT_PROCEDURE_OFFICE_MEMORANDUMS

पीडीएफ के रूप में डाउनलोड करें

LBL_ABOUT_DOWNLOAD_ASPDF

LBL_ABOUT_OFFICER_OFHOUSE

उपाध्यक्ष का पैनल

LBL_ABOUT_PANEL_VICE_CHAIRMAN

LBL_ABOUT_ABOUT

राज्य सभा के अध्यक्ष

LBL_ABOUT_SPEAKER_RAJYASABHA

अध्यक्ष की भूमिका

LBL_ABOUT_ROLE_OFSPEAKER

LBL_ABOUT_SECRETARY_GENERAL

LBL_ABOUT_PANEL_VICE_CHAIRMEN

LBL_ABOUT_CONSTITUENT_ASSEMBLY

राज्य सभा के बारे में

LBL_ABOUT_MORE_ABOUT_RS

संविधान सभा की महत्वपूर्ण समितियाँ और उनके अध्यक्ष

LBL_ABOUT_IMPORTANT_COMMITTEES_CA_CHAIRMEN

LBL_ABOUT_INTRODUCTION

LBL_ABOUT_LOCAL

LBL_ABOUT_PERMANENT

LBL_ABOUT_PERMANENT_ADDRESS

राज्यों की परिषद

LBL_INTR_TITLE

LBL_INTR_DOWNLOAD

LBL_INTR_READMORE

LBL_INTR_SPEPOWER

LBL_INTR_CONTR_FINMATTER

राज्य सभा से संबंधित संवैधानिक प्रावधान

LBL_INTR_CONTR_PRO_RS

LBL_INTR_ALLO_SEAT

LBL_INTR_ELIGI

आप जो खोज रहे हैं वह नहीं मिला?

मुख्य विषयवस्तु में जाएं

इस साइट को डिजाइन, विकसित और होस्ट किया गया है 

राष्ट्रीय सूचना विज्ञान केंद्र

नियम एवं शर्तें

मंत्रालयवार सारांश

विभागवार सारांश

शीर्षक

टेक्स्ट का आकार बदलना

हिंदी सामग्री प्रदर्शित करना

प्रदान की गई जगह में वह टेक्स्ट दर्ज करें जो आप चित्र में देखते हैं

विषय/शीर्षक

यह सॉफ्ट लॉन्च है

वार्षिक बजट का सारांश

Appendix Comprising relevant extracts of recommendations/ observations made by the Committee of Privileges re.— Official Dealings between the Administration and Members of Parliament and State Legislatures

Warrant of Precedence issued by the President's Secretariat.

D.O. letter dated 23 May, 1998 issued by the Cabinet Secretary toall Secretaries in the Government of India regarding procedure to be followed while corresponding with the Members of Parliament.

O.M- dated 28 August, 1957 issued by the Ministry of Home Affairs regarding Observance of courtesies by officers of the Government of India in their dealings with Members of Parliament

O.M. dated 12 August, 1996 issued by the Ministry of Personnel,PG & Pensions containing instruction regarding procedure for disposal of letters received from ex-Members of Parliament.

O.M. dated 8 November, 1974 issued by the Department of Personnel and Administrative- Reforms, Government of India, containing instructions regarding official dealings between the Administration and Members of Parliament and State Legislatures

O.M. dated 29 October, 1996 issued by the Ministry of Personnel,PG & Pensions regarding official dealings between the Administration and Members of Parliament and State Legislatures—Observance of Proper Procedure—Reiteration of Instructions re.

0.M. dated 21 December, 1992 issued by the Ministry of Personnel, Public Grievances & Pensions containing instructions regarding official dealings between the Administration and Members of Parliament and State Legislatures observance of proper procedure-instructions re.

D,0. letter dated 31 March, 1997 issued by the Ministry of State for Personnel and Public Grievances and Pensions to all cabinetMinisters and Ministers of State, Government of India regarding giving prompt attention to communications from Members of Parliament.

0.M. Dated 25 August, 2000 issued by the Ministry of Personnel,PG & Pensions (Deptt- of Personnel & Training) regarding official dealings between the Administration and Members of Parliament and State Legislatures—Observance of proper procedure.

D.O. letter dated 13 October, 1998 issued by the Ministry of Rural Areas and Employment (Deptt. of Rural Employment and Poverty Alleviation) to alt the Project Directors of DRD. As regarding involvement of elected representatives. MPs/ MLAs in Planning Implementation and Monitoring of the Rural Development Programmes

OM dated 9 July, 2001 issued by the Ministry of Personnel, PG and 9A- Pension [Deptt. Of Personnel & Training) regarding observance of proper procedure in official dealings between the administration and Members of Parliament and State Legislatures.

याचिकाएं - प्रस्तुत करने की प्रक्रिया

भारत सरकार में संसदीय प्रक्रियाओं का मैनुअल

समितियों/सांविधिक और अन्य निकायों के चुनाव कराने के लिए विनियम

राज्य सभा के प्रक्रिया और कार्य संचालन विषयक नियम

सभापति द्वारा निर्देश

नियम और समुक्तियां

सभापीठ से दिए गए विनिर्णय एवं समुक्तियां (2018-2022) -एक अनुपूरक

राज्य सभा : भारतीय संसद का उच्च सदन

सभा का नेता

प्रश्न तथा आधे घंटे की चर्चा

प्रस्ताव, संकल्प और अल्पकालिक चर्चा

विशेष उल्लेख

राज्य सभा की समितियां

अधीनस्थ विधान संबंधी समिति

सभा पटल पर रखे गए पत्रों संबंधी समिति

संसदीय मर्यादा और शिष्टाचार

मतदान तथा मत विभाजन

दर्शक दीर्घाएं

राज्य सभा के नाम-निर्देशित सदस्य

राष्ट्रपति का अभिभाषण और धन्यवाद का प्रस्ताव

राज्‍य सभा में विधान संबंधी प्रक्रिया

ध्यानाकर्षण

वित्तीय प्रक्रिया

याचिका समिति

सरकारी आश्वासनों संबंधी समिति

आचार समिति

सदस्यों द्वारा वैयक्तिक स्पष्टीकरण

औचित्य-प्रश्न

सदस्य की कथित गैर बदनीयती से गिरफ्तारी तथा उसके बाद जमानत पर रिहाई।

सदस्य की कथित गिरफ्तारी और ऐसा करके उसे सभा की बैठक में भाग लेने से रोकना।

जेल में सदस्यों के साथ दुर्व्यवहार।

(i) सदस्य की गिरफ्तारी तथा निरूद्ध किये जाने के दौरान उसके साथ कथित तौर पर दुर्व्यवहार किया जाना।

सदस्य श्री हुकमदेव नारायण यादव की गिरफ्तारी।

किसी सदस्य की गिरफ्तारी के बारे में सभापति को उपयुक्त सूचना प्रेषित करने में पुलिस की कथित विफलता।

मजिस्ट्रेट द्वारा दो सदस्यों की गिरफ्तारी के बारे में सभा को कथित गलत सूचना दिया जाना और मंत्री द्वारा उनकी गिरफ्तारी के बारे में कथित गलत वक्तव्य दिया जाना।

किसी सदस्य की गिरफ्तारी और रिहाई की सूचना में विलंब

(i) किसी सदस्य की गिरफ्तारी तथा निरूद्धता के दौरान उसके साथ कथित तौर पर दुर्व्यवहार किया जाना।

पुलिस द्वारा संसद सदस्यों को कथित तौर पर उत्पीडित किया जाना।

पुलिस द्वारा एक सदस्य पर कथित हमला।

पुलिस द्वारा किसी सदस्य पर कथित हमला।

(i) सरकारी उपक्रमों संबंधी समिति को कथित निरूपित का कार्यवृत्त सभा पटल पर रखा जाना। ((ii) विशेषाधिकार के प्रश्न पर अपने पूर्व विनिर्णय पर पुर्नविचार करने का सभापति का अनुरोध (iii) राज्य सभा सदस्यों की सरकारी उपक्रमों संबंधी समिति में स्थिति।

(i) सरकारी उपक्रमों संबंधी समिति के साथ राज्य सभा के सदस्यों की संबंद्धता। ((ii) दो समाचार पत्रों में प्रकाशित एक संपादकीय और एक लेख में सभापति के विनिर्णय की कथित आलोचना।

प्रक्रियाएँ