Bills
| Bill Number | Short Title | Ministry | Member | Date of Introduction | Debate/Date Passed in LS | Debate/Date Passed in RS | Status | Assent Date/GazeetteNotification/Act No | Referred to Committee Date | ||
|---|---|---|---|---|---|---|---|---|---|---|---|
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The following officers of the Secretariat are responsible for coordination work with the Ministry of Law, Justice, and Company Affairs/Government of India Press, Minto Road, New Delhi for obtaining the electronic text of the Bills that may originate/get passed in the Lok Sabha
Shri P.C. Tripathy
Joint Secretary(L)
Phone No.
Local: (011)23035256, 23034920
Email ID
pc[dot]tripathy2004[at]sansad[dot]nic[dot]in
Shri Deepankar Kamble
Deputy Secretary
Phone No.
Local: (011)23035564, 23034521
Email ID
deepankar[dot]kamble[at]sansad[dot]nic[dot]in
Shri Partha Goswami
Additional Director (LB)
Phone No.
Local: (011)23034939
Email ID
goswami[dot]partha[at]sansad[dot]nic[dot]in
Shri P.C. Tripathy
Joint Secretary(L)
Phone No.
Local: (011)23035256, 23034920
Email ID
pc[dot]tripathy2004[at]sansad[dot]nic[dot]in
Shri Partha Goswami
Additional Director (LB)
Phone No.
Local: (011)23034939
Email ID
goswami[dot]partha[at]sansad[dot]nic[dot]in
While all efforts have been made to make this database as authentic as possible, users are requested to refer to the Gazette copies of the Acts and Bills for authentic version. Lok Sabha Secretariat shall not be responsible for any loss to any person caused by any shortcoming, discrepancy or inaccuracy in the information posted on the website of Lok Sabha. Any discrepancy found on this website may be brought to the notice of the Lok Sabha Secretariat.