यदि आपके कंप्‍यूटर में हिन्‍दी फॉन्‍ट Surekh, Divya and Aryan Divya, और Aryan नहीं हैं तो जहाँ भी हिन्‍दी का पाठ्य होगा, वहाँ आपको जंक दिखाई देगा। हिन्‍दी फॉन्‍ट डाउनलोड करने के लिए कृपया निम्‍नलिखित पर क्‍लिक कीजिए:-

दसवीं लोक सभा से बारहवीं लोक सभा तक का वाद-विवाद हिंदी में देखने के लिए

हिन्दी फ़ॉन्ट (Surekh)

तेरहवीं लोक सभा का वाद-विवाद हिंदी में देखने के लिए

हिन्दी फ़ॉन्ट (Divya)

चौदहवीं लोक सभा और उसके बाद का वाद-विवाद हिंदी में देखने के लिए

हिन्दी फ़ॉन्ट (Aryan)

1. dvsr0ntt.ttf और dvdiven.ttf फाइलों को c:\windows\fonts डायरेक्‍टरी में सेव कीजिए।
2. एक बार कंप्‍यूटर में फॉन्‍ट स्‍थापित होने के पश्‍चात् आप Netscape (संस्‍करण 3 और ऊपर), Internet explorer आदि ब्राउजरों में हिन्‍दी का पाठ्य देख सकते हैं।
3. डाउनलोड करने के पश्‍चात Hindi Font Surekh, Divya Aryan जाँच के लिए कृपया निम्‍नलिखित पर क्‍लिक करें

View Hindi Debate in Surekh

PART II PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS (XIV LOK SABHA)

711:10 hrs.

FELICITATIONS TO DEPUTY-SPEAKER

Title: Shri Charanjit Singh Atwal was felicitated by the Members on his assuming the Chair of the Deputy Speaker of Fourteenth Lok Sabha.

THE PRIME MINISTER (DR. MANMOHAN SINGH): Mr. Speaker, Sir, it gives me a great pleasure to felicitate Shri Charnjit Singh Atwal on his unanimous election to the august office of the Deputy-Speaker of the Lok Sabha.

Apart from the great sense of satisfaction of our being able to elect yourself, Sir, as well as the Deputy-Speaker, Shri Atwal unanimously, all of us share in the added pleasure that the deliberations of this House will be guided by such able and distinguished parliamentarians. Shri Atwal had not only presided over the proceedings of the Punjab Legislative Assembly for five years but he had also been an active Member of both the Legislative Assembly and our Parliament.

Mr. Speaker, Sir, Shri Atwal’s long association with the Commonwealth Parliamentary Association and his active participation in international conferences of parliamentarians and legislatures has given him a truly global vision. Members of this House will benefit enormously from his understanding and appreciation of parliamentary practices and procedures. This House has many first-time Members and they along with all of us will look to senior Members like Shri Atwal for guidance and advice in our collective effort to ensure the smooth functioning of this august House.

Mr. Speaker, Sir, I once again compliment Shri Atwal. I also offer him my best wishes along with the assurances of closest cooperation from the United Progressive Alliance, our Party and myself.

THE MINISTER OF DEFENCE (SHRI PRANAB MUKHERJEE): Mr. Speaker, Sir, I join the hon. Prime Minister in congratulating Shri Charnjit Singh Atwal for adorning the office of Deputy-Speaker of this House. The unanimous elections of the hon. Speaker and of the hon. Deputy-Speaker speak of the maturity of our democracy.

As it has been correctly pointed out, Shri Atwal has a very wide experience as Presiding Officer, as he had to handle the Punjab Legislative Assembly as the Speaker. As a Member of this House, he has made his own contribution. In various international parliamentary fora he has made his presence felt. I have no doubt that on assuming this august office, he will guide the deliberations of the House and he would give his advice and guidance which is needed to a large number of Members, including me, who have been elected to this House for the first time.

Once again I take this opportunity of congratulating him and assuring him of the fullest co-operation from our side.

gÉÉÒ ãÉÉãÉ BÉßE­hÉ +ÉÉb´ÉÉhÉÉÒ (MÉÉÆvÉÉÒxÉMÉ®) : àÉÉxÉxÉÉÒªÉ +ÉvªÉFÉ àÉcÉänªÉ, ºÉààÉÉxÉxÉÉÒªÉ |ÉvÉÉxÉ àÉÆjÉÉÒ VÉÉÒ +ÉÉè® ºÉnxÉ BÉEä xÉäiÉÉ xÉä VÉÉä +É{ÉxÉä ÉÊ´ÉSÉÉ® |ÉBÉE] ÉÊBÉEªÉä cé, =xÉBÉEä ÉÊ´ÉSÉÉ®Éå BÉEä ºÉÉlÉ àÉé +É{ÉxÉä BÉEÉä ºÉà¤Ér BÉE®iÉä cÖA ºÉ®nÉ® SÉ®hÉVÉÉÒiÉ ÉËºÉc +É]´ÉÉãÉ VÉÉÒ BÉEÉä ={ÉÉvªÉFÉ ¤ÉxÉxÉä {É® cÉÉÌnBÉE ¤ÉvÉÉ<Ç näiÉÉ cÚÆ* àÉÖZÉä ãÉMÉiÉÉ cè ÉÊBÉE +É]´ÉÉãÉ VÉÉÒ BÉEä SÉÖxÉÉ´É ºÉä {ÉcãÉä ÉÊVÉºÉ {É®à{É®É BÉEÉ +ÉÉ®à£É ºÉnxÉ àÉå +ÉÉ{ÉBÉEä SÉÖxÉÉ´É ºÉä càÉxÉä ÉÊBÉEªÉÉ, =ºÉÉÒ BÉEÉä càÉxÉä +ÉÉMÉä ¤ÉfÃÉªÉÉ cè* +ÉÉ{ÉBÉEä SÉÖxÉÉ´É ºÉä {ÉcãÉä VÉÉä +ÉvªÉFÉ ¤ÉxÉä, ´Éä £ÉÉÒ ÉÊxÉÉÌ´É®ÉävÉ ¤ÉxÉä lÉä ãÉäÉÊBÉExÉ ÉÊxÉÉÌ´É®ÉävÉ ¤ÉxÉxÉä àÉå +ÉÉè® ºÉ´ÉÇºÉààÉÉÊiÉ ºÉä +ÉvªÉFÉ ¤ÉxÉxÉä àÉå lÉÉä½É +ÉÆiÉ® cè* +ÉÉ{ÉBÉEÉä ºÉ´ÉÇºÉààÉÉÊiÉ ºÉä +ÉvªÉFÉ SÉÖxÉBÉE® +ÉÉè® +ÉÉVÉ gÉÉÒ SÉ®hÉVÉÉÒiÉ ÉËºÉc +É]´ÉÉãÉ VÉÉÒ BÉEä BÉEäºÉ àÉå £ÉÉÒ =xÉBÉEÉä ºÉ´ÉÇºÉààÉÉÊiÉ ºÉä ={ÉÉvªÉFÉ SÉÖxÉBÉE® càÉxÉä <ºÉ {É®à{É®É BÉEÉ {ÉÉãÉxÉ ÉÊBÉEªÉÉ cè* ¤ÉcÖiÉ ¤ÉÉ® <ºÉ =SSÉ {Én {É® ¤Éè~xÉä ´ÉÉ&ati

Divya में हिंदी वाद-विवाद देखिए

PART II PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS (XIV LOK SABHA)

an>
Title: Presentation of the statements showing Action Taken by the Government on the recommendations contained in Action Taken Reports of the Standing Committee on Food, Consumer Affairs and Public Distribution relating to the Department of Food and Public Distribution and Department of Consumer Affairs.
gÉÉÒ nä´Éäxp |ÉºÉÉn ªÉÉn´É (ZÉÆZÉÉ®{ÉÖ®) : +ÉvªÉFÉ àÉcÉänªÉ, àÉé JÉÉtÉ +ÉÉè® ºÉÉ´ÉÇVÉÉÊxÉBÉE ÉÊ´ÉiÉ®hÉ ÉÊ´É£ÉÉMÉ iÉlÉÉ ={É£ÉÉäBÉDiÉÉ àÉÉàÉãÉä ÉÊ´É£ÉÉMÉ ºÉä ºÉÆ¤ÉÉÊvÉiÉ JÉÉtÉ, ={É£ÉÉäBÉDiÉÉ àÉÉàÉãÉä +ÉÉè® ºÉÉ´ÉÇVÉÉÊxÉBÉE ÉÊ´ÉiÉ®hÉ ºÉÆ¤ÉÆvÉÉÒ ºlÉÉªÉÉÒ ºÉÉÊàÉÉÊiÉ BÉEä ÉÊxÉàxÉÉÊãÉÉÊJÉiÉ BÉEÉÒ-MÉ<Ç-BÉEÉªÉÇ´ÉÉcÉÒ |ÉÉÊiÉ´ÉänxÉÉå àÉå +ÉÆiÉÉÌ´É¬] ÉÊºÉ{ÉEÉÉÊ®¶ÉÉå {É® ºÉ®BÉEÉ® uÉ®É BÉEÉÒ-MÉ<Ç-BÉEÉªÉÇ´ÉÉcÉÒ BÉEÉä n¶ÉÉÇxÉä ´ÉÉãÉä ÉÊ´É´É®hÉÉå BÉEÉÒ ABÉE-ABÉE |ÉÉÊiÉ (ÉÊcxnÉÒ iÉlÉÉ +ÉÆOÉäVÉÉÒ ºÉÆºBÉE®hÉ) ºÉ£ÉÉ {É]ãÉ {É® ®JÉiÉÉ cÚÆ :-
 
JÉÉtÉ +ÉÉè® ºÉÉ´ÉÇVÉÉÊxÉBÉE ÉÊ´ÉiÉ®hÉ ÉÊ´É£ÉÉMÉ
 (1) ={É£ÉÉäBÉDiÉÉ àÉÉàÉãÉä, JÉÉtÉ +ÉÉè® ºÉÉ´ÉÇVÉÉÊxÉBÉE ÉÊ´ÉiÉ®hÉ àÉÆjÉÉãÉªÉ BÉEÉÒ +ÉxÉÖnÉxÉÉå BÉEÉÒ àÉÉÆMÉÉå (2005-06) BÉEä ¤ÉÉ®ä àÉå JÉÉtÉ, ={É£ÉÉäBÉDiÉÉ àÉÉàÉãÉä +ÉÉè® ºÉÉ´ÉÇVÉÉÊxÉBÉE ÉÊ´ÉiÉ®hÉ ºÉÆ¤ÉÆvÉÉÒ ºlÉÉªÉÉÒ ºÉÉÊàÉÉÊiÉ BÉEÉÒ xÉÉè´ÉÉÓ BÉEÉÒ-MÉ<Ç-BÉEÉªÉÇ´ÉÉcÉÒ |ÉÉÊiÉ´ÉänxÉ àÉå +ÉÆiÉÉÌ´É¬] ÉÊºÉ{ÉEÉÉÊ®¶ÉÉå/ÉÊ]{{ÉÉÊhÉªÉÉå {É® ºÉ®BÉEÉ® uÉ®É BÉEÉÒ-MÉ<Ç +ÉÆÉÊiÉàÉ BÉEÉªÉÇ´ÉÉcÉÒ *
={É£ÉÉäBÉDiÉÉ àÉÉàÉãÉä ÉÊ´É£ÉÉMÉ
(2) xÉÉMÉÉÊ®BÉE {ÉÚÉÌiÉ, ={É£ÉÉäBÉDiÉÉ àÉÉàÉãÉä +ÉÉè® ºÉÉ´ÉÇVÉÉÊxÉBÉE ÉÊ´ÉiÉ®hÉ àÉÆjÉÉãÉªÉ BÉEä ´ÉÉÉÌ¬ÉBÉE |ÉÉÊiÉ´ÉänxÉ (1992-1993) BÉEä ¤ÉÉ®ä àÉå JÉÉtÉ, xÉÉMÉÉÊ®BÉE {ÉÚÉÌiÉ +ÉÉè® ºÉÉ´ÉÇVÉÉÊxÉBÉE ÉÊ´ÉiÉ®hÉ ºÉÆ¤ÉÆvÉÉÒ ºlÉÉªÉÉÒ ºÉÉÊàÉÉÊiÉ BÉEÉÒ +ÉÉ~´ÉÉÓ BÉEÉÒ-MÉ<Ç-BÉEÉªÉÇ´ÉÉcÉÒ |ÉÉÊiÉ´ÉänxÉ àÉå +ÉÆiÉÉÌ´É¬] ÉÊºÉ{ÉEÉÉÊ®¶ÉÉå/ÉÊ]{{ÉÉÊhÉªÉÉå {É® ºÉ®BÉEÉ® uÉ®É BÉEÉÒ-MÉ<Ç +ÉÆÉÊiÉàÉ BÉEÉªÉÇ´ÉÉcÉÒ *
(3) xÉÉMÉÉÊ®BÉE {ÉÚÉÌiÉ, ={É£ÉÉäBÉDiÉÉ àÉÉàÉãÉä +ÉÉè® ºÉÉ´ÉÇVÉÉÊxÉBÉE ÉÊ´ÉiÉ®hÉ àÉÆjÉÉãÉªÉ BÉEÉÒ +ÉxÉÖnÉxÉÉå BÉEÉÒ àÉÉÆMÉÉå (1994-95) BÉEä ¤ÉÉ®ä àÉå JÉÉtÉ, xÉÉMÉÉÊ®BÉE {ÉÚÉÌiÉ +ÉÉè® ºÉÉ´ÉÇVÉÉÊxÉBÉE ÉÊ´ÉiÉ®hÉ ºÉÆ¤ÉÆvÉÉÒ ºlÉÉªÉÉÒ ºÉÉÊàÉÉÊiÉ BÉEÉÒ xÉÉè´ÉÉÓ BÉEÉÒ-MÉ<Ç-BÉEÉªÉÇ´ÉÉcÉÒ |ÉÉÊiÉ´ÉänxÉ àÉå +ÉÆiÉÉÌ´É¬] ÉÊºÉ{ÉEÉÉÊ®¶ÉÉå/ÉÊ]{{ÉÉÊhÉªÉÉå {É® ºÉ®BÉEÉ® uÉ®É BÉEÉÒ-MÉ<Ç +ÉÆÉÊiÉàÉ BÉEÉªÉÇ´ÉÉcÉÒ *
(4) xÉÉMÉÉÊ®BÉE {ÉÚÉÌiÉ, ={É£ÉÉäBÉDiÉÉ àÉÉàÉãÉä iÉlÉÉ ºÉÉ´ÉÇVÉÉÊxÉBÉE ÉÊ´ÉiÉ®hÉ àÉÆjÉÉãÉªÉ BÉEÉÒ +ÉxÉÖnÉxÉÉå BÉEÉÒ àÉÉÆMÉÉå (1995-96) BÉEä ¤ÉÉ®ä àÉå JÉÉtÉ, xÉÉMÉÉÊ®BÉE {ÉÚÉÌiÉ +ÉÉè® ºÉÉ´ÉÇVÉÉÊxÉBÉE ÉÊ´ÉiÉ®hÉ ºÉÆ¤ÉÆvÉÉÒ ºlÉÉªÉÉÒ ºÉÉÊàÉÉÊiÉ BÉEÉÒ 14´ÉÉÓ BÉEÉÒ-MÉ<Ç-BÉEÉªÉÇ´ÉÉcÉÒ |ÉÉÊiÉ´ÉänxÉ àÉå +ÉÆiÉÉÌ´É¬] ÉÊºÉ{ÉEÉÉÊ®¶ÉÉå/ÉÊ]{{ÉÉÊhÉªÉÉå {É® ºÉ®BÉEÉ® uÉ®É BÉEÉÒ-MÉ<Ç +ÉÆÉÊiÉàÉ BÉEÉªÉÇ´ÉÉcÉÒ *
(5) xÉÉMÉÉÊ®BÉE {ÉÚÉÌiÉ, ={É£ÉÉäBÉDiÉÉ àÉÉàÉãÉä iÉlÉÉ ºÉÉ´ÉÇVÉÉÊxÉBÉE ÉÊ´ÉiÉ®hÉ àÉÆjÉÉãÉªÉ BÉEÉÒ +ÉxÉÖnÉxÉÉå BÉEÉÒ àÉÉÆMÉÉå (1996-97) BÉEä ¤ÉÉ®ä àÉå JÉÉtÉ, xÉÉMÉÉÊ®BÉE {ÉÚÉÌiÉ +ÉÉè® ºÉÉ´ÉÇVÉÉÊxÉBÉE ÉÊ´ÉiÉ®hÉ ºÉÆ¤ÉÆvÉÉÒ ºlÉÉªÉÉÒ ºÉÉÊàÉÉÊiÉ BÉEÉÒ SÉÉèlÉÉÒ BÉEÉÒ-MÉ<Ç-BÉEÉªÉÇ´ÉÉcÉÒ |ÉÉÊiÉ´ÉänxÉ àÉå +ÉÆiÉÉÌ´É¬] ÉÊºÉ{ÉEÉÉÊ®¶ÉÉå/ÉÊ]{{ÉÉÊhÉªÉÉå {É® ºÉ®BÉEÉ® uÉ®É BÉEÉÒ-MÉ<Ç +ÉÆÉÊiÉàÉ BÉEÉªÉÇ´ÉÉcÉÒ *
(6) ÞJÉÉtÉ iÉäãÉ Þ BÉEä ¤ÉÉ®ä àÉå JÉÉtÉ, xÉÉMÉÉÊ®BÉE {ÉÚÉÌiÉ, +ÉÉè® ºÉÉ´ÉÇVÉÉÊxÉBÉE ÉÊ´ÉiÉ®hÉ ºÉÆ¤ÉÆvÉÉÒ ºlÉÉªÉÉÒ ºÉÉÊàÉÉÊiÉ BÉEÉÒ +ÉÉ~´ÉÉÓ BÉEÉÒ-MÉ<Ç-BÉEÉªÉÇ´ÉÉcÉÒ |ÉÉÊiÉ´ÉänxÉ àÉå +ÉÆiÉÉÌ´É¬] ÉÊºÉ{ÉEÉÉÊ®¶ÉÉå/ÉÊ]{{ÉÉÊhÉªÉÉå {É® ºÉ®BÉEÉ® uÉ®É BÉEÉÒ-MÉ<Ç +ÉÆÉÊiÉàÉ BÉEÉªÉÇ´ÉÉcÉÒ *
(7) JÉÉtÉ +ÉÉè® ={É£ÉÉäBÉDiÉÉ àÉÉàÉãÉä àÉÆjÉÉãÉªÉ BÉEÉÒ +ÉxÉÖnÉxÉÉå BÉEÉÒ àÉÉÆMÉÉå (1997-98) ºÉä ºÉÆ¤ÉÆÉÊvÉiÉ JÉÉtÉ, xÉÉMÉÉÊ®BÉE {ÉÚÉÌiÉ +ÉÉè® ºÉÉ´ÉÇVÉÉÊxÉBÉE ÉÊ´ÉiÉ®hÉ ºÉÆ¤ÉÆvÉÉÒ ºlÉÉªÉÉÒ ºÉÉÊàÉÉÊiÉ BÉEÉÒ nºÉ´ÉÉÓ BÉEÉÒ-MÉ<Ç-BÉEÉªÉÇ´ÉÉcÉÒ |ÉÉÊiÉ´ÉänxÉ àÉå +ÉÆiÉÉÌ´É¬] ÉÊºÉ{ÉEÉÉÊ®¶ÉÉå/ÉÊ]{{ÉÉÊhÉªÉÉå {É® ºÉ®BÉEÉ® uÉ®É BÉEÉÒ-MÉ<Ç +ÉÆÉÊiÉàÉ BÉEÉªÉÇ´ÉÉcÉÒ *
(8) ={É£ÉÉäBÉDiÉÉ àÉÉàÉãÉä JÉÉtÉ +ÉÉè® ºÉÉ´ÉÇVÉÉÊxÉBÉE ÉÊ´ÉiÉ®hÉ àÉÆjÉÉãÉªÉ BÉEÉÒ +ÉxÉÖnÉxÉÉå BÉEÉÒ àÉÉÆMÉÉå (2005-2006) BÉEä ¤ÉÉ®ä àÉå JÉÉtÉ, ={É£ÉÉäBÉDiÉÉ àÉÉàÉãÉä +ÉÉè® ºÉÉ´ÉÇVÉÉÊxÉBÉE ÉÊ´ÉiÉ®hÉ ºÉÆ¤ÉÆvÉÉÒ ºlÉÉªÉÉÒ ºÉÉÊàÉÉÊiÉ BÉEÉÒ +ÉÉ~´ÉÉÓ BÉEÉÒ-MÉ<Ç-BÉEÉªÉÇ´ÉÉcÉÒ |ÉÉÊiÉ´ÉänxÉ àÉå +ÉÆiÉÉÌ´É¬] ÉÊºÉ{ÉEÉÉÊ®¶ÉÉå/ÉÊ]{{ÉÉÊhÉªÉÉå {É® ºÉ®BÉEÉ® uÉ®É BÉEÉÒ-MÉ<Ç +ÉÆÉÊiÉàÉ BÉEÉªÉÇ´ÉÉcÉÒ *
 
 ___________
 
 
 
 
 
 


MR. SPEAKER: Item 14, Shri Nikhil Kumar.

Aryan में हिंदी वाद-विवाद देखिए

क्या आपको अपेक्षित जानकारी मिल गई है?

डिजाइन, विकसित और होस्ट : 

राष्ट्रीय सूचना विज्ञान केंद्र

मुख्य विषयवस्तु में जाएं

अपने सांसद या अपने निर्वाचन क्षेत्र का नाम दर्ज करें

शीर्षक

माननीय संसद सदस्य श्री जयंत सिन्हा की अध्यक्षता में वित्त संबंधी स्थायी संसदीय समिति द्वारा ‘साइबर सुरक्षा और साइबर/व्हाइट कॉलर अपराधों की बढ़ती घटनाएं’ विषय पर जांच की जा रही है और समिति ने इस विषय में विशेषज्ञों/औद्योगिक संघों/संगठनों के विचार/सुझाव आमंत्रित करने का निर्णय लिया है। इच्छुक व्यक्ति अंग्रेजी/हिंदी में ज्ञापन/सुझाव दो प्रतियों में निदेशक (ई, एफ और एस्ट.), लोक सभा सचिवालय, कमरा सं. 513, संसदीय सौध विस्तार भवन (ब्लॉक बी), नई दिल्ली – 110001. दूरभाष सं. 23035759, फैक्स सं. 23010756 पर डाक द्वारा और comfinance[at]sansad[dot]nic[dot] पर ईमेल के माध्यम से 15 दिनों के भीतर भेज सकते हैं।

प्रदान की गई जगह में वह टेक्स्ट दर्ज करें जो आप चित्र में देखते हैं

विषय/शीर्षक

शीर्षकों और सदस्यों द्वारा वाद-विवाद

लोकसभा वाद-विवाद (पाठ)

शीर्षक में खोजें

लोकसभा वाद-विवाद का पाठ

वाद-विवाद का शीर्षक

एंटाइटेलमेंट पर व्यय

संगठन चार्ट समय-समय पर जारी अधिसूचना/कार्यालय आदेश भाग- I के आधार पर तैयार किया गया है। लोकसभा सचिवालय के विभिन्न अधिकारियों के बीच कार्य आवंटन के संबंध में आधिकारिक और विशिष्ट आदेशों के लिए कृपया प्रशासन शाखा- I से परामर्श लें। :

अनुस्मारक का पाठ

उठाए गए/पटल पर रखे गए मामलों का पाठ