Investigative Joint Parliamentary Committees

JPC to examine matters relating to Allocation and Pricing of Telecom Licenses and Spectrum-October 2013

JPC on Pesticide Residues in and Safety Standard for Soft Drinks, Fruit Juice and other Beverages-February 2004

JPC on Stock Market Scam and Matters Relating thereto-December 2002 Vol-I

JPC on Stock Market Scam and Matters Relating thereto-December 2002 Vol-II

JPC to enquire into Bofors Contract-April 2008

JPC to enquire into irregularities in Securities and Banking Transactions-December 1993 Vol-II

JPC to enquire into irregularities in Securities and Banking Transactions-December 1993 Vol-I

Joint Committee to Examine the Constitutional and Legal Position Relating to Office of Profit