​

  • A person, who desires to obtain any information under the Right to Information Act, while submitting his/her request for information or access to information to Lok Sabha Secretariat has to give his/her full residential address as is also that he/she is a citizen of India
  • For details regarding Branches/Divisions, Committees and other detailed information related to this Secretariat, the applicant may refer to website of Lok Sabha, http://loksabha.nic.in.

Central public information officers

While all efforts have been made to make the information on this web page as authentic as possible, the Lok Sabha Secretariat or the National Informatics Centre will not be responsible for any loss to any persons caused by any shortcoming, defect or inaccuracy in the information available on Website. Any discrepancy found may be brought to the notice of the Lok Sabha Secretariat.