ANNEXURE REFERRED TO IN REPLY TO PARTS (a) TO (d) OF RAJYA SABHA UNSTARRED QUESTION NO. 1145 TO BE ANSWERED ON 16.12.2013 REGARDING DISTRICT LEVEL COMMITTEES FOR SARVA SHIKSHA ABHIYAN
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Sl. No. |
Name of the State/UT |
No. of districts in which DLC constituted |
|
1 |
Andaman and Nicobar |
03 |
|
2 |
Andhra Pradesh |
23 |
|
3 |
Arunachal Pradesh |
16 |
|
4 |
Assam |
27 |
|
5 |
Bihar |
38 |
|
6 |
Chandigarh |
Nil |
|
7 |
Chhattisgarh |
27 |
|
8 |
Dadra and Nagar Haveli |
01 |
|
9 |
Daman and Diu |
02 |
|
10 |
Delhi |
09 |
|
11 |
Goa |
Nil |
|
12 |
Gujarat |
26 |
|
13 |
Haryana |
21 |
|
14 |
Himachal Pradesh |
12 |
|
15 |
Jammu and Kashmir |
Nil |
|
16 |
Jharkhand |
24 |
|
17 |
Karnataka |
34 |
|
18 |
Kerala |
14 |
|
19 |
Lakshadweep |
01 |
|
20 |
Madhya Pradesh |
50 |
|
21 |
Maharashtra |
35 |
|
22 |
Manipur |
Nil |
|
23 |
Meghalaya |
07 |
|
24 |
Mizoram |
08 |
|
25 |
Nagaland |
Nil |
|
26 |
Odisha |
30 |
|
27 |
Puducherry |
04 |
|
28 |
Punjab(dedc) |
22 |
|
29 |
Rajasthan |
33 |
|
30 |
Sikkim |
04 |
|
31 |
Tamil Nadu |
30 |
|
32 |
Tripura |
04 |
|
33 |
Uttar Pradesh |
75 |
|
34 |
Uttarakhand |
13 |
|
35 |
West Bengal |
20 |