Annexure- ‘A’
Annexure-
‘A’ in reply to the rajya sabha unstarred question no. 370 on 3.8.2011.
Mumbai Incidents for the last
Ten years
|
S.No. |
Date of Incident |
Gist of Incident |
Current Status of Trial |
|
1. |
2.12.2002 |
Bomb blast in BEST bus at Ghatkopar, Mumbai |
19 arrested. Trial concluded on 11th
June 2005. Out of 19, 10 were
discharged, 8 were acquitted and 1 died in police custody. Appeal has been filed by the State against
the acquittal of 5 accused. |
|
2. |
6.12.2002 27.1.2003 13.3.2003 |
Bomb explosion in McDonald Restaurant, Mumbai
Central Station Bomb explosion in Ville Parle (E) vegetable
market, Mumbai Blast in Train in Mulund, Mumbai |
17 arrested.
Charge sheet was filed on July 19, 2003 |
|
3. |
2.12.2002 28.7.2003 25.8.2003 25.8.2003 |
Recovery of IEDs and explosives at SEEPZ Bus
Depot, Andheri Blast in BEST bus in Mumbai Twin Blast near Gateway of India Blast near Zavery Bazar, Kalbadevi locality |
7 arrested. Trial concluded on August 6,
2009. 3 accused were discharged, 1
turned approver and 3 were convicted and sentenced to death by Hon’ble
Special POTA Court, Mumbai. Appeal by
Prosecution was filed in Mumbai High Court against the discharge order and
appeals have been filed by the defence in the Mumbai High Court against their
conviction. Appeals are still pending. |
|
4. |
11.7.2006 |
Serial Bomb Blast in Mumbai train |
16 arrested, Charge-sheet was filed on
30.11.2008. The Trial is on. Two were
discharged on 13.10.2006. 1 discharged on 12.10.2006. |
|
5. |
26- 29.11.2008 |
Terror Attack on Mumbai |
3 arrested. 1 was sentenced to death by Special
Court on 6.5.2010 and on 21.2.2011,
the Bombay High Court has upheld the sentence. 2 were acquitted on 3.5.2010 by Trial Court. The
Prosecution filed appeal against acquittal of 2 in Hon’ble High Court, Mumbai
on 6.8.2010, which was rejected. Second appeal by prosecution has been
preferred in the Hon’ble Supreme Court against the acquittal. |
|
6. |
13.7.2011 |
Serial Bomb Blasts in Mumbai |
Investigation is in progress. |
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