ANNEXURE – I
Annexure in reply to the Rajya Sabha Unstrarred Question No.1764 for
17.08.2011.
Details of
involvement of members of SIMI in blasts since, 2002 and number
of SIMI activists lodged in Jails/on bail after made accused.
|
S.No. |
Name
of violent incident |
Nos.
of SIMI activists lodged in Jails (2008) |
Nos.
of SIMI activists on bail after made
accused |
|
1. |
The
Ghatkopar Bomb blast in Mumbai (December 02,2002) |
03 |
Not
Available |
|
2. |
The
blast at Mc Donald Food Plaza restaurant, Mumbai Central Railway Station
(December 06, 2002) |
08 |
-do- |
|
3. |
Vile
Parle blast (January 27, 2003) |
08 |
-do- |
|
4. |
The
Mulund bomb blast (March 13, 2003) |
11 |
01 |
|
5. |
Mumbai
serial blasts (July 11, 2006) |
12 |
Not
available |
|
6. |
Jaipur serial
blasts (July 11, 2006) |
14 |
-do- |
|
7. |
Ahmadabad
serial blasts (July 26, 2008 |
18 |
-do- |
|
8. |
Delhi
serial blasts (September 13, 2008) |
03 |
-do- |
*****