|
Year |
No. of complaints received |
|
2008 |
21 |
|
2009 |
19 |
|
2010 |
18 |
|
2011(as on date) |
05 |
(b): Project-wise status of construction works in
respect of 41 projects in which complaints have been received is given in the
Annexure.
(c): Out of 63 complaints referred in (a) above,
prima-facie, no irregularities were found in 35 cases. Out of remaining 28 complaints, 11 are under
preliminary investigation stage and departmental inquiry has been instituted in
17 cases as per details given below:
|
Year |
No. of complaints received |
No. of cases in which prima-facie no
irregularity found |
No. of cases which are at preliminary
investigation stage |
No. of cases in which departmental
inquiry instituted |
No. of cases in which departmental
inquiry completed |
No. of erring officials against whom action
taken |
|
2008 |
21 |
12 |
Nil |
09 |
05 |
29 |
|
2009 |
19 |
12 |
01 |
06 |
04 |
16 |
|
2010 |
18 |
11 |
05 |
02 |
01 |
06 |
|
2011 |
05 |
Nil |
05 |
Nil |
Nil |
Nil |
|
Total |
63 |
35 |
11 |
17 |
10 |
51 |
(d): All the works of NBCC are awarded and executed as per norms
and procedures laid down by Central Vigilance Commission (CVC) and under NBCC’s
own Works Manual in a transparent manner.
Appropriate action is taken as and when any deviation/irregularity is
brought to the notice of the competent authority. In addition, progress reports of the projects
of more than Rs. 1 crore are sent to CVC on quarterly
basis. The technical wing of CVC i.e.
Chief Technical Examiner
(CTE) visits the sites and examines the work as per their norms.
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