GOVERNMENT OF
MINISTRY
OF WOMEN AND CHILD DEVELOPMENT
RAJYA
SABHA
UNSTARRED QUESTION NO. 913
TO BE ANSWERED ON 03.03.2011
IMPLEMENTATION
OF SCHEMES UNDER ICDS IN
+913. SHRI ISHWARLAL SHANKARLAL JAIN:
Will the Minister of WOMEN AND CHILD DEVELOPMENT be
pleased to state:
(a)
the programme/schemes being implemented under the
Integrated Child Development Services (ICDS) scheme in the State of
(b)
the number of women/children covered/benefited in
the State through these programmes of schemes during the last three years; and
(c)
the
details of the funds sanctioned and released to all the non-Government
organizations/trusts of the country including the State of
ANSWER
MINISTER OF STATE OF THE MINISTRY OF WOMEN AND
CHILD DEVELOPMENT
(SHRIMATI
(a) The Integrated Child Development
Services (ICDS) Scheme provides a package of six services viz. (i) supplementary nutrition, (ii) pre-school non-formal
education, (iii) nutrition & health education, (iv) immunization, (v)
health check-up and(vi) referral services.
Three services viz. immunization, health check-up and referral services
are provided in convergence with Public Health Systems. In the State of
(b) In the last three years, the number of
women and children who received supplementary nutrition under the ICDS Scheme,
in the State is as under:
Year ending |
Women/Children received
Supplementary nutrition |
Children (3-6 years)
received pre-school education |
||
|
Children (6 months to 6
years) |
Pregnant & Lactating
Mothers |
Total |
|
31.3.2008 |
5627249 |
925763 |
6553012 |
2957159 |
31.3.2009 |
5814138 |
1006745 |
6820883 |
3040925 |
31.3.2010 |
5763108 |
948233 |
6711341 |
3098490 |
(c) Under ICDS, Government of India releases
Grant-in-aid to the State Governments/UT Administrations only.
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