ANNEXURE
ANNEXURE
REFERRED TO IN REPLY TO PART (A) to (C)
OF RAJYA SABHA UNSTARRED QUESTION NO. 408 TO BE ANSWERED ON 24TH
FEBRUARY 2011 ASKED BY SHRI. K.N. BALAGOPAL
|
Sl.
No |
Name |
NH
No
|
Length in km |
Present
status of execution |
|
1 |
Thiruvananthapuram
Neyyattinkara bypass |
47 |
44.493 |
2
lane bypass for part length of 22.633km has been completed. The
balance length is held up since land acquisition is presently stopped by Govt. of Kerala. The
four lane bypass including the balance length under NHDP Phase-III can be
taken up after the land acquisition is completed. |
|
2 |
Alappuzha
Bypass |
47 |
7.580 |
2 lane bypass
for part length of 6.035 km is completed. DPR is under preparation for the 4
laning including the balance works. |
|
3 |
Kollam Bypass |
47 |
13.141 |
2 lane bypass
for part length of 4.791 km is completed. DPR is under preparation for the
balance length. |
|
4 |
Attingal
Bypass |
47 |
85.57 |
In view of Land
Acquisition problems in Kerala, the bids were cancelled by NHAI. Bids will be
re-invited once land acquisition issue is
resolved by the Government of Kerala. |
|
5 |
Kodungallur
Bypass |
17 |
3.75 |
Construction
work for 4 lane bypass has commenced. The likely date of completion is
07-01-2012 |
|
6 |
Thalasery-Mahe
Bypass |
17 |
18.031 |
Work
for 4 laning is awarded and Concession Agreement signed on 24.02.2010 by NHAI
as a part of NHDP Package. Work is
held up due to stoppage of land acquisition by Government of Kerala. |
|
7 |
Kozhikode
bypass |
17 |
28.12 |
2 lane bypass for part length of 16.164km is completed. 4 lane bypass
including the balance length has been awarded and Concession Agreement signed
on 24.02.2010 by NHAI as part of NHDP package. Work is held up due to
stoppage of land acquisition by the Government of Kerala. |
|
8 |
Koilandy
Deviation/ bypass |
17 |
12 |
4 lane bypass
awarded and Concession Agreement signed on 24.02.2010 by NHAI as a part of
NHDP package. Work is held up due to stoppage of land acquisition by
Government of Kerala. |
|
9 |
Payyannyur bypass |
17 |
24.1 |
4 lane bypass
awarded and Concession Agreement signed on 13.05.2010 by NHAI as a part of
NHDP package. Work is held up due to stoppage of land acquisition by
Government of Kerala. |
|
10 |
Taliparamba bypass |
17 |
5.6 |
|
|
11 |
Kannur
Bypass |
17 |
19 |
4 lane bypass awarded and Concession Agreement
signed on 24.02.2010 by NHAI as a part of NHDP package. Work is held up due
to stoppage of land acquisition by Government of Kerala. |
|
12 |
Kottakal
Edarikkode Bypass |
17 |
4.50 |
|
|
13 |
Valanchery Bypass |
17 |
4.30 |
|
|
14 |
Ponnani bypass |
17 |
20.87 |
These bypasses
are included in the package of NHDP of 4 laning from Kuttipuram to Edapally
section by NHAI. Due to lack of response in bidding under BOT(Toll) bids were
invited on BOT( annuity) basis. However the proposals are held up due to stoppage of Land Acquisition activities
by Kerala Govt. |
|
15 |
Chavakkad Bypass |
17 |
2.2 |
|
|
16 |
Vadanappally Bypass |
17 |
3.2 |
|
|
17 |
Triprayar- Valappad Bypass |
17 |
3.35 |
|
|
18 |
Chendrappinni Bypass |
17 |
1.9 |
|
|
19 |
Moonnupeedika |
17 |
1.95 |
|
|
20 |
Mathilakam
Bypass |
17 |
4.86 |
|
|
21 |
Paravur
Bypass |
17 |
11.71 |
|
|
22 |
Edapally Bypass |
17 |
3.6 |
|
|
23 |
Thripunithura
Bypass |
49 |
8.8 |
Alignment
finalized for part length of 3.75km
and Land Acquisition is in
progress. Alignment for balance length is under finalization by Government of
Kerala. The construction of bypass would be taken up after completion of land
acquisition. |
|
24 |
Thamarassery Bypass |
212 |
3.20 |
These bypasses are part of Kozhikode
–Muthanga project to be implemented under NHDP-IVA. Bids for these bypasses
are being taken up by the State PWD of
Kerala. |
|
25 |
Sulthan
Bathery Bypass |
212 |
4.30 |
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