NUMBER
OF FAMILY COURTS FUNCTIONAL
AS
REPORTED BY THE CONCERNED HIGH COURT/STATE GOVERNMENT
S.No. |
Name of the State |
Number of Family Courts functional in the State |
1. |
Andhra Pradesh |
27 |
2. |
|
2 |
3. |
|
30 |
4. |
Chhattisgarh |
19 |
5. |
|
5 |
6. |
|
9 |
7. |
Jharkhand |
8 |
8. |
Karnataka |
10 |
9. |
Kerala |
16 |
10. |
Madhya Pradesh |
15 |
11. |
|
20 |
12. |
Manipur |
1 |
13. |
Mizoram. |
* |
14. |
Nagaland |
2 |
15. |
Orissa |
2 |
16. |
|
1 |
17. |
Rajasthan |
6 |
18. |
|
1 |
19. |
Tamil Nadu |
6 |
20. |
Tripura |
3 |
21. |
Uttar Pradesh |
15 |
22. |
Uttarakhand |
7 |
23. |
|
2 |
Total |
|
207 |