ANNEX-I
ANNEX REFERRED TO IN REPLY TO
PART (a) OF UNSTARRED QUESTION NO. 1608
TO BE ANSWERED IN THE RAJYA SABHA ON 09.08.2010.
******
Highlights of the Scheme
§ Ninety per cent capital subsidy would be
provided for overall cost of the projects under the scheme.
§ The States will finalize their Rural
Electrification Plans in consultation with Ministry of Power and notify the
same within six months. Rural
Electrification Plan will be a road map for Generation, Transmission,
sub-Transmission and Distribution electricity in the State which ensure the
achievement of objective of the scheme.
§ The scheme would be implemented through the
Rural Electrification Corporation (REC).
§ For projects to be eligible for capital
subsidy under the scheme, prior commitment of the States would also be obtained
before sanction of projects under the scheme for :
o Deployment of franchisees for the management
of rural distribution in projects financed under the scheme, and
o Guarantee by State Govt. for a minimum daily
supply of 6-8 hours of electricity in the RGGVY network with the assurance of
meeting any deficit in this context by supplying electricity at subsidized
tariff as required under the Electricity Act, 2003.
*******
ANNEX-II
ANNEX
REFERRED TO IN REPLY TO PARTS (b) & (c) OF UNSTARRED QUESTION NO. 1608 TO BE ANSWERED IN THE RAJYA SABHA ON
09.08.2010.
******
District-wise
progress of the projects sanctioned in Madhya Pradesh under RGGVY
As on 15.07.2010
S.
No. |
Name
of the District |
Sanctioned
Project Cost (in Rs. Lakhs) |
Electrification
of Un-/De- Electrified Villages |
Intensive
Electrification of Electrified villages |
No.
of Connections to BPL Households |
|||
|
|
|
Coverage
|
Achieve- ment |
Coverage
|
Achieve- ment |
Coverage
|
Achieve- ment |
1 |
INDORE |
2734.86 |
0 |
0 |
625 |
481 |
19154 |
20516 |
2 |
UJJAIN |
4076.47 |
0 |
0 |
1096 |
1046 |
26332 |
25942 |
3 |
CHHINDWARA |
5948.05 |
3 |
2 |
1896 |
347 |
40012 |
843 |
4 |
DAMOH |
4035.68 |
0 |
0 |
1123 |
992 |
63319 |
35900 |
5 |
JABALPUR |
5782.59 |
15 |
8 |
1367 |
1215 |
62330 |
32621 |
6 |
SEONI |
6373.15 |
25 |
7 |
1559 |
1200 |
60722 |
32333 |
7 |
ASHOK NAGAR |
4553.88 |
72 |
72 |
746 |
570 |
22542 |
22542 |
8 |
GUNA |
6052.89 |
0 |
0 |
1241 |
779 |
16884 |
16884 |
|
Total of 10th Plan Project |
39557.57 |
115 |
89 |
9653 |
6630 |
311295 |
187581 |
9 |
BETUL |
7332.74 |
0 |
0 |
1249 |
0 |
42164 |
0 |
10 |
DATIA |
2835.1 |
0 |
0 |
584 |
0 |
14452 |
0 |
11 |
HARDA |
2240.29 |
26 |
0 |
471 |
0 |
11819 |
0 |
12 |
MORENA |
5942.72 |
169 |
0 |
612 |
0 |
22037 |
0 |
13 |
SHEOPUR |
2379.54 |
6 |
0 |
473 |
0 |
10942 |
0 |
14 |
SHIVPURI |
6768.07 |
10 |
0 |
1306 |
0 |
38705 |
0 |
15 |
DHAR |
8103.95 |
0 |
0 |
1473 |
0 |
52299 |
0 |
16 |
JHABUA |
7192.33 |
14 |
0 |
1280 |
0 |
81769 |
0 |
17 |
RATLAM |
6798.7 |
0 |
0 |
1053 |
0 |
32075 |
0 |
18 |
ANUPPUR |
2573.07 |
12 |
0 |
520 |
0 |
13917 |
0 |
19 |
BALAGHAT |
5629.85 |
0 |
0 |
1196 |
23 |
106350 |
0 |
20 |
CHHATARPUR |
2398.49 |
26 |
0 |
512 |
0 |
30905 |
0 |
21 |
DINDORI |
2990.7 |
0 |
0 |
848 |
0 |
34423 |
0 |
22 |
KATNI |
3933.76 |
15 |
3 |
849 |
29 |
73191 |
0 |
23 |
MANDLA |
3018.14 |
17 |
0 |
1152 |
14 |
55787 |
0 |
24 |
NARSIMHAPUR |
3975.75 |
0 |
0 |
1033 |
0 |
53881 |
0 |
25 |
PANNA |
2866.35 |
24 |
0 |
848 |
0 |
37448 |
0 |
26 |
REWA |
9176.52 |
204 |
0 |
2211 |
0 |
56063 |
0 |
27 |
SAGAR |
6101.38 |
91 |
5 |
1779 |
43 |
68225 |
0 |
28 |
SATNA |
3767.33 |
42 |
0 |
1399 |
0 |
43545 |
0 |
29 |
SHAHDOL |
3551.33 |
11 |
0 |
776 |
19 |
35485 |
0 |
30 |
SIDHI |
7570.75 |
19 |
0 |
1391 |
0 |
77861 |
0 |
31 |
TIKAMGARH |
4474.74 |
1 |
0 |
864 |
0 |
43733 |
0 |
32 |
UMARIA |
2155.05 |
4 |
0 |
562 |
0 |
27871 |
0 |
Total of 11th Plan Project |
113776.65 |
691 |
8 |
24441 |
128 |
1064947 |
0 |
|
GRAND
TOTAL |
153334.22 |
806 |
97 |
34094 |
6758 |
1376242 |
187581 |
The progress details are as reported by the
implementing agencies and are provisional and subjected to reconciliation.
********