ANNEX-I
ANNEX REFERRED TO IN REPLY TO
PART (a) OF UNSTARRED QUESTION NO. 1591
TO BE ANSWERED IN THE RAJYA SABHA ON 09.08.2010.
******
|
AGENCIES EMPANELLED AS IT IMPLEMENTING
AGENCIES FOR R-APDRP |
|||
|
|
|
|
|
|
ROLE OF SYSTEM INTEGRATOR |
ROLE OF GIS SERVICE PROVIDER |
ROLE OF NETWORK SOLUTION PROVIDER |
ROLE OF METER DATA ACQUISITION SOLUTIONS
PROVIDER |
|
ABB Ltd. |
Avineon Inc, USA |
ABB Ltd. |
Alcatel Lucent India Ltd. |
|
Accenture Services Pvt.
Ltd. |
Capgemini India Pvt. Ltd |
Alcatel Lucent India Ltd. |
AnalogicTech Automation |
|
Alcatel Lucent India Ltd. |
CES India Pvt Ltd |
Areva T&D India Ltd. |
Areva T&D India Ltd. |
|
Areva T&D India Ltd. |
CMC Ltd. |
Avaya Global Connect Ltd. |
Capgemini India Pvt. Ltd |
|
Bharat Electronics Ltd.
(BEL) |
Enzen Global Solutions Pvt.
Ltd. |
Bharat Electronics Ltd.
(BEL) |
CMC Ltd. |
|
Capgemini India Pvt. Ltd |
Global Energy Consulting
Engineers Pvt. Ltd. |
Bharti Airtel Ltd. |
CMS Computers Ltd. |
|
CMC Ltd. |
Indra Systemas , Spain |
CMC Ltd. |
Data Infosys Ltd |
|
HCL Infosystem Ltd |
KLG Systel Ltd. |
HCL Comnet Ltd. |
Easun Reyrolle Ltd. |
|
HCL Technologies Ltd. |
Navyuga Infotech |
HCL Infosystem Ltd |
Elster Metering (P) Ltd |
|
IBM |
NDPL |
IBM India Pvt. Ltd. |
EMCO |
|
Indra Systemas , Spain |
NIIT GIS Ltd |
Infosys Tech. Ltd. |
Enzen Global Solutions Pvt.
Ltd. |
|
Infinite Computer Solution |
Pan India |
L&T Ltd. |
HCL Infosystem Ltd |
|
Infosys Tech. Ltd. |
Phoenix IT Solution Ltd. |
NDPL |
ICSA India Ltd. |
|
ITI Ltd. |
Reliance Infrastructure |
Nelco Ltd. |
Indra Systemas , Spain |
|
KLG Systel Ltd. |
RMSI Pvt. Ltd |
Railtel Corporation Ltd. |
KLG Systel Ltd. |
|
Korea Electric Power Data
Network Ltd. |
Rolta India Ltd. |
Reliance Infrastructure |
L&T Ltd. |
|
L&T Ltd. |
Sai Computers Pvt Ltd |
Sai Infosystems |
Linkwell Tele System |
|
NDPL |
Sai Infosystems Ltd. |
Spanco Ltd. |
NDPL |
|
Nelco Ltd. |
Speck Systems Ltd. |
TCS |
Nelco Ltd. |
|
Reliance Infrastructure |
TCS |
Tulip Telecom Ltd. |
Omne Agate Systems Pvt.
Ltd. |
|
Siemens Information Systems |
Trident Techlabs |
United Telecom Ltd. |
Pal Mohan Electronics Pvt.
Ltd. |
|
Sterlite Technologies Ltd. |
Wipro Ltd. |
Velocis Systems(p) Ltd. |
Phoenix IT Solution Ltd. |
|
TCS |
Omneagate Systems Private
Limited |
Wipro Ltd. |
Reliance Infrastructure |
|
Wipro Ltd. |
Infotech Ent. Ltd |
Datacraft India Limited |
Sai Infosystems Ltd. |
|
TCIL in consortium with
Vayams |
Genesys International
Corporation Limited |
Data Infosys Limited |
Secure Meters Ltd. |
|
United Telecom Limited |
Petro IT Limited |
Hewlett-Packard India Sales
Private Limited |
TCS |
|
Omneagate Systems Private
Limited |
Spanco Limited |
Reliance Communications
Limited |
Wipro Ltd. |
|
Spanco Limited |
Secon Private Limited |
|
Genus Power Infrastructures
Limited |
|
Patni Computers Systems
Limited |
ADCC Infocad Private
Limited |
|
Bellari Computers IT
Solutions Private Limited |
|
MIC Electronics Limited |
IIC Technologies Private
Limited |
|
Infosys Technologies
Limited |
|
|
Patni Computers Systems
Limited |
|
RMS Automation Systems
Limited |
|
|
Reli-e-Marg Software |
|
CSS Technergy Limited |
|
|
Vakrangee Software Limited |
|
MIC Electronics Limited |
|
|
Antrix Corporation Limited |
|
Sai Computers Private
Limited |
|
|
CSS Technergy Limited |
|
Reliance Communications
Limited |
|
|
Reliance Communications
Limited |
|
Silver Touch Technologies
Limited |
*********
ANNEX-II
ANNEX REFERRED TO IN REPLY TO
PART (b) OF UNSTARRED QUESTION NO. 1591
TO BE ANSWERED IN THE RAJYA SABHA ON 09.08.2010.
******
Mandatory requirements for the OEM shall be provided
by the utilities at the time of RfP process. SI needs to ensure that these
mandatory requirements are met in all respects, at the time of bidding in the
RfP process of utilities.
The
Lead member (referred as SI-Lead) and the 2nd consortium member (in case of a
consortium; referred as SI-2nd) should meet the QR as mentioned below:
|
For all bidders (except power sector
utilities) |
|
i.
The SI must have
implemented atleast one system integration project covering IT applications,
Servers and PCs, WAN with connectivity between atleast 10 locations, during
the last three financial years. In case of a consortium, this requirement needs to
be met by the SI-Lead. (Proof: Necessary
PO/LOI/Contract/Certification on client letterhead/Performance certificate as
proof of services provided for the last 3 financial years needs to be
submitted) |
|
ii.
The SI should have
cumulative turnover of atleast Rs. 300 crore for the last three audited
financial years. In case of a consortium, the consortium as a whole
(SI-Lead and SI-2nd combined) should have cumulative turnover of
atleast Rs. 300 crore for the last three audited financial years. The SI-Lead
should have a turnover of atleast Rs. 270 crore for the last three audited
financial years. (Proof: Annual Audited Financial
Statements for last 3 applicable financial years) |
|
iii.
The SI should have a
positive net worth not less than paid-up equity, in each of the last three
audited financial years. In case of a consortium, both the SI-Lead and SI-2nd
should have positive net worth not less than paid-up equity in each of the
last three audited financial years. (Proof: Annual Accounts for last 3
applicable financial years) |
|
iv.
The SI should have
been in the IT / Software services for the last 3 years. In case of a consortium, this requirement needs to
be met by the SI-Lead. (Proof for which to be submitted in
the form of Incorporation Certificate alongwith Memorandum & Articles of
Association) |
|
v.
The SI should have
implemented a turnkey Systems Integration project in the last three financial
years involving atleast 5 of the following modules: GIS, MIS, Web Self
Service, Asset Management, Maintenance Management, Billing, Metering, Energy
Auditing/ Accounting, Customer Care, Network, Hardware in any Utility
(Power/Gas/Water/Telecom sectors) or infrastructure sector
(rail/road/port/airport). The total consumer base covered by the SI for such
project in the any Utility should not be less than 50,000. This requirement
is not applicable for infrastructure sector (rail/road/port/airport) projects
as these cater to mass consumers. In case of a consortium, the requirement of atleast
5 modules is distributed as follows: SI-Lead needs to meet the above
requirement for atleast 4 modules, and the SI-2nd for atleast 1
module. (Proof: Necessary Purchase
order/LOI/Contract/Certification on client letterhead/Performance certificate
as proof of services provided for the last 3 financial years needs to be
submitted) |
|
vi.
The SI should have
worked with atleast one utility (Power/Gas/Water/Telecom sectors) or
infrastructure sector (rail/road/port/airport) in implementing turnkey
Systems Integration projects. The total worth of projects executed in this
domain for the last three financial years should be atleast INR 50 crore
(USD10 million). In case of a consortium, this requirement needs to
be met by the SI-Lead. (Proof: Necessary Purchase
order/LOI/Contract/Certification on client letterhead/Performance certificate
as proof of services provided for the last 3 financial years needs to be
submitted) |
|
vii.
The SI should be ISO
9001:2000 or have atleast CMM/CMMI level 4 certification. In case of a consortium, this requirement needs to
be met by the SI-Lead. (Proof: Copy of certification from
authorized certification body) |
|
viii.
The SI should have
atleast 20 personnel on its rolls with a minimum experience of 5 years
(either in his/her own or other organization). The roles &
responsibilities of the personnel should include system integration of IT
applications or software or hardware or network. In case of a consortium, the requirement of atleast
20 personnel is distributed as follows: SI-Lead needs to meet the above
requirement for atleast 15 CVs, and the SI-2nd for atleast 5 CVs (Proof:
Signed resume of employees need to be submitted. Scanned signatures shall be
accepted) |
In case of a power sector
utility being the bidder for the role of SI, the following qualifying
requirements will be applicable to the utility:
|
For power sector utility as bidder (no
consortium allowed under this category) |
|
i.
The SI must have
implemented, within its own organisation, atleast one system integration
project covering IT applications, Servers and PCs, WAN project with
connectivity between atleast 10 locations during the last three financial
years. |
|
ii.
The SI should have
cumulative turnover of atleast Rs.2,500 crore for the last three audited
financial years. (Proof: Annual Audited Financial
Statements for last 3 applicable financial years) |
|
iii.
The SI should have a
positive net worth not less than paid-up equity in each of the last three
audited financial years. (Proof: Annual Audited Financial
Statements for last 3 applicable financial years) |
|
iv.
The SI should have
implemented a turnkey Systems Integration project involving atleast any 5 of
the following modules: GIS, MIS, Web Self Service, Asset Management,
Maintenance Management, Billing, Metering, Energy Auditing / Accounting,
Customer Care, Network, hardware. The total consumer base covered by the SI
for such project in the any Utility should not be less than 50,000. This
requirement is not applicable for infrastructure sector
(rail/road/port/airport) projects as these cater to mass consumers. The total worth of turnkey Systems
Integration projects implemented by the SI in above domain should be atleast
INR 50 crore (USD10 million). |
|
v.
The SI should have
atleast 20 personnel on its rolls with a minimum experience of 5 years
(either in his/her own or other organization). The roles &
responsibilities of the personnel should include system integration of IT
applications or software or hardware or network. (Proof:
Signed resume of employees need to be submitted. Scanned signatures shall be
accepted) |
Proof of
credentials for experience (refer i and iv above) should be either of the following:
·
The ARR/DPRs which have
been approved by respective Regulatory Commission, with clear mention of the
project details and its value. The same should be supported by an undertaking
from the Company Secretary
·
Auditor’s certification
along with Undertaking by Company Secretary with clear mention of the project
details and its value (including module wise go-live dates and the current
status of the project)
|
For all bidders (except power sector utilities) |
|
i.
The Network Solution
Provider should have implemented atleast 5 multi location WAN projects
(installation, integration, maintenance & management) during the last
three financial years out of which atleast two projects should have involved
Leased Lines or ISDN or VSAT or RF or DSL or VPN /MPLS or Fibre Optics or a
combination of these technologies for a customer having a minimum of 10 WAN
locations. (Proof: Necessary Purchase
order/LOI/Contract/Certification on client letterhead/Performance certificate
as proof of services provided for the last 3 financial years needs to be
submitted) |
|
ii.
The Network Solution
Provider should have been in the Network installation/maintenance services
for the last 3 years. (Proof for which to be submitted in
the form of Incorporation Certificate alongwith Memorandum
& Articles of Association) |
|
iii.
The Network Solution
Provider should have cumulative turnover of atleast Rs. 60 crore for the last
three audited financial years. (Proof: Annual Audited Financial
Statements for last 3 applicable financial years) |
|
iv.
The Network Solution
Provider should have a positive net worth in each of the last three audited
financial years. (Proof: Annual Audited Financial
Statements for last 3 applicable financial years) |
|
v.
Network Solution
Provider should be an ISO 9001:2000 certified company. (Proof: Copy of certification from
authorized certification body) |
|
vi.
The Network Solution
Provider should have atleast 10 personnel on its rolls with a minimum
experience of 5 years. The roles & responsibilities of the personnel
should include installation or integration or maintenance or management of
network systems. (Proof: Signed resume of employees
need to be submitted. Scanned signatures shall be accepted) |
In case of a power sector utility being the bidder for
the role of Network Solution Provider, the following qualifying requirements
will be applicable to the utility:
|
For power sector utility as bidder |
|
i.
The Network Solution Provider should
have implemented, within its own organisation, atleast one project involving
Leased Lines or ISDN or VSAT or RF or DSL or VPN /MPLS or Fibre Optics or a
combination of these technologies having a minimum of 10 WAN locations during
last three financial years. |
|
ii.
The Network Solution
Provider should have cumulative turnover of atleast Rs. 2500 crore for the
last three audited financial years. (Proof: Annual Audited Financial
Statements for last 3 applicable financial years) |
|
iii.
The Network Solution
Provider should have a positive net worth in each of the last three audited
financial years. (Proof: Annual Audited Financial
Statements for last 3 applicable financial years) |
|
iv.
The Network Solution
Provider should have atleast 10 personnel on its rolls with a minimum
experience of 5 years. The roles & responsibilities of the personnel
should include installation or integration or maintenance or management of
network systems. (Proof: Signed resume of employees
need to be submitted. Scanned signatures shall be accepted) |
Proof of
credentials for experience (refer i above) should be either of the following:
·
The ARR/DPRs which have
been approved by respective Regulatory Commission, with clear mention of the
project details and its value. The same should be supported by an undertaking
from the Company Secretary
·
Auditor’s certification
along with Undertaking by Company Secretary with clear mention of the project
details and its value (including module wise go-live dates and the current
status of the project)
|
All bidders (except power sector
utilities) |
|
i.
The GIS Solution Provider should have
executed atleast two GIS projects (software development & customization
& mapping and digitization) in utility (Power/Gas/Water/ Telecom sectors)
or infrastructure sector (rail/road/port/airport) during the last three
financial years. (Proof: Necessary Purchase
order/LOI/Contract/Certification on client letterhead/ Performance
certificate as proof of services provided for the last 3 financial years
needs to be submitted) Additional Note: In case a company has implemented GIS
systems in the last 5 years, and has been maintaining the same system since
commissioning till date, such maintenance contracts for the last three years,
shall be acceptable as proof |
|
ii.
The GIS Solution
Provider should have cumulative turnover of atleast Rs.10 crore for the last
three audited financial years. (Proof: Annual Audited Financial
Statements for last 3 applicable financial years) |
|
iii.
The GIS Solution
Provider should have a positive net worth not less than paid-up equity in
each of the last three audited financial years. (Proof: Annual Audited Financial
Statements for last 3 applicable financial years) |
|
iv.
The GIS Solution
Provider should have been in the GIS Software development & customization
or mapping or digitization services for the last 3 years. (Proof for which to be submitted in
the form of Incorporation Certificate alongwith Memorandum
& Articles of Association) |
|
v.
GIS Solution Provider
should be an ISO 9001:2000 certified company. (Proof: Copy of certification from
authorized certification body) |
|
vi.
The GIS Solution
Provider should have atleast 10 personnel on its rolls with a minimum
experience of 5 years (either in his/her own or other organization). The
roles & responsibilities of the personnel should include GIS software
development & customization or mapping or digitization. (Proof: Signed resume of employees
need to be submitted. Scanned signatures shall be accepted) |
In case of a power sector
utility being the bidder for the role of GIS Solution Provider, the following
qualifying requirements will be applicable to the utility:
|
For power sector utility as bidder |
|
i.
The GIS Solution Provider should have
executed, within its own organisation, atleast one GIS project (software
development & customization & mapping and digitization). Additional Note: In case a company has implemented GIS
systems in the last 5 years, and has been maintaining the same system since
commissioning till date, such maintenance contracts for the last three years,
shall be acceptable as proof |
|
ii.
The GIS Solution
Provider should have cumulative turnover of atleast Rs. 2500 crore for the
last three audited financial years. (Proof: Annual Audited Financial
Statements for last 3 applicable financial years) |
|
iii.
The GIS Solution
Provider should have a positive net worth not less than paid-up equity in
each of the last three audited financial years. (Proof: Annual Audited Financial
Statements for last 3 applicable financial years) |
|
iv.
The GIS Solution
Provider should have atleast 10 personnel on its rolls with a minimum
experience of 5 years (either in his/her own or other organization). The
roles & responsibilities of the personnel should include GIS software
development & customization or mapping or digitization. (Proof: Signed resume of employees
need to be submitted. Scanned signatures shall be accepted) |
Proof of credentials
for experience (refer i above) should
be either of the following:
·
The ARR/DPRs which have
been approved by respective Regulatory Commission, with clear mention of the
project details and its value. The same should be supported by an undertaking
from the Company Secretary
·
Auditor’s certification
along with Undertaking by Company Secretary with clear mention of the project
details and its value (including module wise go-live dates and the current
status of the project)
|
All bidders (except power sector
utilities) |
|
i.
The Meter Data
Acquisition Solution Provider must have successfully implemented atleast one
AMR project or data logging system or served a power distribution utility
providing services using meter reading instrument (MRI) in the last 3
financial years. # (Proof: Necessary
PO/LOI/Contract/Certification on client letterhead/Performance certificate as
proof of services provided for the last 3 financial years needs to be
submitted) In case a
company has implemented MDA systems in the last 5 years, and has been
maintaining the same system since commissioning till date, such maintenance
contracts for the last three years, shall be acceptable as proof |
|
ii.
The Meter Data
Acquisition Solution Provider should have been in the business of Meter Data
Acquisition (development and customization of software, and/or commissioning
AMR/Data logging system/MRI) for the last 3 financial years. (Proof for which to be submitted in
the form of Incorporation Certificate alongwith Memorandum
& Articles of Association) |
|
iii.
The Meter Data
Acquisition Solution provider should have cumulative turnover of atleast Rs.
10 crore for the last three audited financial years. (Proof: Annual Audited Financial
Statements for last 3 applicable financial years) |
|
iv.
The Meter Data
Acquisition Solution Provider should have a positive net worth not less than
paid-up equity in each of the last three audited financial years. (Proof: Annual Audited Financial
Statements for last 3 applicable financial years) |
|
v.
Meter Data Acquisition
Solution Provider should be an ISO 9001:2000 certified company. (Proof: Copy of certification from
authorized certification body) |
|
vi.
The Meter Data
Acquisition Solution provider should have atleast 10 personnel on its rolls with
a minimum experience of 5 years (either in his/her own or other
organization). The roles & responsibilities of the personnel should
include development and/or customization of Meter Data Acquisition System. (Proof: Signed resume of employees
need to be submitted. Scanned signatures shall be accepted) |
In case of a power sector
utility being the bidder for the role of Meter Data Acquisition Solution
Provider, the following qualifying requirements will be applicable to the
utility:
|
For power sector utility as bidder |
|
i.
The Meter Data
Acquisition Solution Provider must have successfully implemented atleast one
AMR project or data logging system or served a power distribution utility
providing services using meter reading instrument (MRI) in the last 3 financial
years. # Additional note: In case a company has implemented
MDA systems in the last 5 years, and has been maintaining the same system
since commissioning till date. Such maintenance contracts for the last three
years, shall be acceptable as proof |
|
ii.
The Meter Data
Acquisition Solution provider should have cumulative turnover of atleast Rs.
2500 crore for the last three audited financial years. (Proof: Annual Audited Financial
Statements for last 3 applicable financial years) |
|
iii.
The Meter Data
Acquisition Solution Provider should have a positive net worth not less than
paid-up equity in each of the last three audited financial years. (Proof: Annual Audited Financial
Statements for last 3 applicable financial years) |
|
iv.
The Meter Data
Acquisition Solution provider should have atleast 10 personnel on its rolls
with a minimum experience of 5 years (either in his/her own or other
organization). The roles & responsibilities of the personnel should
include development and/or customization of Meter Data Acquisition System. (Proof: Signed resume of employees
need to be submitted. Scanned signatures shall be accepted) |
********
ANNEX-III
ANNEX REFERRED TO IN REPLY TO
PART (c) OF UNSTARRED QUESTION NO. 1591
TO BE ANSWERED IN THE RAJYA SABHA ON 09.08.2010.
******
|
AGENCIES WHICH APPLIED FOR EMPANELLMENT
AS IT IMPLEMENTING AGENCIES FOR R-APDRP |
|||
|
|
|
|
|
|
ROLE OF SYSTEM INTEGRATOR |
ROLE OF GIS SERVICE PROVIDER |
ROLE OF NETWORK SOLUTION PROVIDER |
ROLE OF METER DATA ACQUISITION SOLUTIONS
PROVIDER |
|
Sai Infosystems Ltd. |
Pan India |
Sai Infosystems Ltd. |
Electronic Corporation of
India Ltd. |
|
KLG Systel Ltd. |
Avineon Inc, USA |
NDPL |
Easun Reyrolle Ltd. |
|
NDPL |
Speck Systems Ltd. |
L&T Limited |
Elster Metering Ltd. |
|
Accenture Services Pvt.
Ltd. |
Sai Infosystems |
Reliance Infrastructure |
Sai Infosystems Ltd. |
|
L&T Limited |
KLG Systel Ltd. |
Alcatel Luconk India Ltd. |
KLG Systel Ltd. |
|
Tele Data Inforamtics Ltd. |
NDPL |
TCS |
NDPL |
|
Korea Electric Power Data
Network Ltd. |
Televent Energia Spain |
MRO Tek Ltd. |
EMCO |
|
Reliance Infrastructure |
NIIT GIS Ltd |
Accel Frontline Ltd. |
L&T Limited |
|
Alcatel Luconk India Ltd. |
GE Energy |
Power Automation |
Landis n Gyr Ltd. |
|
TCS |
Reliance Infrastructure |
ABB Ltd. |
Reliance Infrastructure |
|
Accel Frontline Ltd. |
TCS |
CMC Ltd. |
Alcatel Luconk India Ltd. |
|
Rolta India Ltd. |
Reli-e-Marg Software |
Railtel Corp of India Ltd. |
TCS |
|
Infotech Ent. Ltd |
Navoyug Infotech |
Tulip Telecom ltd. |
Linkwell Tele System |
|
Zensar Technologies |
Rolta India Ltd. |
HCL Comnet Ltd. |
Data Infosys Ltd |
|
Power Automation |
Infotech Ent. Ltd |
Bharat Electrical Ltd. |
Enzen Global Solutions |
|
Capgemini India Pvt. Ltd |
Enzen Global Solutions |
IBM |
Power Automation |
|
ABB Ltd. |
Power Automation |
Areva T&D India Ltd. |
Capgemini India Pvt. Ltd |
|
Gold Stone Group |
CES India Pvt Ltd |
Nelco Limited |
Delhi Control Devices Pvt.
Ltd. |
|
CMC Ltd. |
Sai Computers Pvt Ltd |
Allied Digital Services |
ICSA India Ltd. |
|
CMS Computers Ltd. |
Capgemini India Pvt. Ltd |
Newquest Corp. Ltd. |
CMC Ltd. |
|
HCL Technologies Ltd. |
Gold Stone Group |
Bharti Airtel Limited |
CMS Computers Ltd. |
|
Secure Meters Ltd. |
CMC Ltd. |
United Telecoms Ltd |
AnalogicTech Automation |
|
Bharat Electrical Ltd. |
Secure Meters Ltd. |
Velocis Systems(p) Ltd. |
Secure Meters Ltd. |
|
IBM |
Genesys |
SPANCO Ltd. |
IBM |
|
Areva T&D India Ltd. |
IBM |
Infosys Tech. Ltd. |
Areva T&D India Ltd. |
|
HP India |
RMS Pvt. Ltd |
Wipro Ltd. |
Nelco Limited |
|
Nelco Limited |
Nucleus GIS & ITES Ltd. |
L&T Infotech |
Infosys Tech. Ltd. |
|
United Telecoms Ltd |
Infosys Tech. Ltd. |
Ibilt Technologies |
Wipro Ltd. |
|
Siemens Information Systems |
Wipro Ltd. |
HCL Infosystem Ltd |
Omne Agate Systems Pvt.
Ltd. |
|
SPANCO Ltd. |
L&T Infotech |
Avaya Global Connect Ltd. |
L&T Infotech |
|
Infosys Tech. Ltd. |
Ibilt Technologies |
Sify Technologies |
HCL Infosystem Ltd |
|
Sterlite Technologies Ltd. |
GECE |
Silver Touch Technologies
Limited |
Phoenix IT Solution Ltd. |
|
Wipro Ltd. |
Phoenix IT Solution Ltd. |
Satyam Computer Services
Limited |
Pal Mohan Electronics Pvt.
Ltd. |
|
L&T Infotech |
Logica Portugal |
Omneagate Systems Private
Limited |
Siemens Information Systems |
|
SAP India Pvt Ltd |
Trident Techlabs |
Data Infosys Limited |
Genus Power Infrastructures
Limited |
|
HCL Infosystem Ltd |
Reli-e-Marg Software |
TVS Interconnect Private
Limited |
RF Arrays Systems Private
Limited |
|
Infinite Computer Solution |
Secon Private Limited |
MIC Electronics Limited |
Salzer Electronics Limited |
|
ITI Limited |
Descon Limited |
Allied Digital Services
Limited |
Silver Touch Technologies
Limited |
|
Logica Pvt. Ltd |
ADCC Infocad Private
Limited |
Tata Teleservices Limited |
PowerOneData Software
Research Private Limited |
|
Descon Limited |
Satyam Computer Services
Limited |
Hughes Communications India
Limited |
Siemens Metering Services |
|
Speck Systems Limited |
IIC Technologies Private
Limited |
Shyam Telecom Limited |
Bellari Computers IT
Solutions Private Limited |
|
Satyam Computer Services
Limited |
Omneagate Systems Private
Limited |
Hewlett-Packard India Sales
Private Limited |
Matrix Energy Private
Limited |
|
Omneagate Systems Private
Limited |
DSM Soft Private Limited |
Prithvi Information
Solutions Limited |
CSS Technergy Limited |
|
Spanco Limited |
Spanco Limited |
Gemini Communication
Limited |
MIC Electronics Limited |
|
Tech Mahindra Limited |
Infotech Enterprises Limited |
Datacraft India Limited |
Infosys Technologies
Limited |
|
MIC Electronics Limited |
CSS Technergy Limited |
TATA Communications Limited |
RMS Automation Systems
Limited |
|
Allied Digital Services
Limited |
Genesys International
Corporation Limited |
Harvest Power Technologies
Limited |
Sai Computers Private
Limited |
|
Antrix Corporation Limited |
Infosys Technologies
Limited |
Reliance Communications
Limited |
Patni Computers Systems
Limited |
|
Shyam Telecom Limited |
Vakrangee Software Limited |
|
Harvest Power Technologies
Limited |
|
Hewlett-Packard India Sales
Private Limited |
Antrix Corporation Limited |
|
Reliance Communications
Limited |
|
Prithvi Information
Solutions Limited |
Lepton Software Export and
Research Private Limited |
|
|
|
United Telecom Limited |
Visionlabs Institute |
|
|
|
Telecommunications
Consultants India Limited |
Patni Computers Systems
Limited |
|
|
|
Assam Electronics
Development Corporation Limited |
Magnasoft Consulting India
Private Limited |
|
|
|
Patni Computers Systems
Limited |
Stesalit Limited |
|
|
|
|
Vayam Technologies Limited |
|
|
|
|
Harvest Power Technologies
Limited |
|
|
|
|
Ramtech Software Solutions
Private Limited |
|
|
|
|
Reliance Communications
Limited |
|
|
|
|
Petro IT Limited |
|
|
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