Annexre
NAME OF OFFICIALS AGAINT WHOM THE DEPARTMENTAL ENQUIRIES (DE)
INITIATED IN CONNECTION WITH 1984 RIOTS ON THE RECOMMENDATION OF KUSUM LATA
MITTAL COMMITTEE.
|
SI.No |
Rank, Name & No. |
Result of DE |
|
1. |
Inspr. Manphool
Singh posted as SI at PS Kalyan Puri |
Exonerated |
|
2. |
ASI Rajbir
Singh posted as HC at Kalyan Puri |
Exonerated |
|
3. |
HC Munshi
Ram posted as |
Exonerated |
|
4. |
Inspr. Hawa
Singh posted as SHO Najaf Gar |
Exonerated |
|
5. |
Inspr.Hari Ram Bhatti
posted as SHO/Sultan Puri |
Exonerated |
|
6. |
Inspr. Shakti
Singh posted as I/C PP Jang Pura |
Exonerated |
|
7. |
Inspr. R.C. Thakur
posted as SHO Seema Puri |
Exonerated |
|
8. |
Inspr. Jai Bhagwan
Malik posted as SHO, Subzi
Mandi |
Exonerated |
|
9. |
SI Amar Nath posted as I/C PP, ISBT |
Exonerated |
|
10 |
SI Babu Lal posted at PS Tilak Nagar |
Exonerated |
|
11. |
ASI Gautam
posted at PS Kalyan Puri |
Exonerated |
|
12. |
Inspr. Jai Singh posted as SHO, Shakar Pur |
Exonerated |
|
13. |
Inspr. Ram Chander
posted as SHO Punjabi Bagh |
Exonerated |
|
14. |
ASI Shadhu
Ram posted as HC at PS Seema Puri |
Exonerated |
|
15. |
Inspr. Satpal Kapoor posted as SI at PS Krishna Nagar |
Exonerated |
|
16. |
HC Jeeraj
Singh posted at PS Shakar Pur |
Withdrawn |
|
17. |
HC Ishwar
Prasad deputed at Octroi Post near Shakar Pur |
Exonerated |
|
18. |
SI Lami Chand posted as I/C PP New Friends Colony |
Exonerated |
|
19. |
Inspr. R.P. Singh posted as SHO Yamuna Puri |
Exonerated |
|
20. |
Inspr. Sat Prakash
posted at PS Kings way Camp as SI |
Exonerated |
|
21. |
Inspr. Ishwar
Singh posted as I/C PP Sunlight colony |
Exonerated |
|
22 |
Inspr. Ram Singh, posted as IC PP,ISBT |
Exonerated |
|
23. |
Inspr. Ram Pal Singh posted as SHO, Nangloi |
Closed |
|
24 |
Ct. Gajraj
Singh posted at PS Shakarpur |
Exonerated |
|
25. |
SI Raia Ram
posted at PS Ashok Vihar |
Exonerated |
|
26. |
SI Mange Ram posted at PS Ashok Vihar |
Exonerated |
|
27. |
SI Om Prakash posted at PS Darya Ganj |
Exonerated |
|
28. |
SI Rameshwar
Nath posted at PS Darya Ganj |
Exonerated |
|
29. |
HC Mohinder
Singh posted at PS Darya Ganj |
Exonerated |
|
30. |
Inspr. Jai Bhagwan
posted at I/C PP Jahangir Puri |
Exonerated |
|
31. |
HC Raj
Kumar posted on a check Post in the area of PS Seema
Puri |
Warned. |
|
32. |
Inspr. Bhim
Singh posted as SHO, Seelam Pur |
Censured |
|
33. |
SI V.P. Rana
posted at PS Lajpat Nagar |
Censured |
|
34. |
Inspr. T.P. Sharma posted as SHO, Delhi
Main Railway Station |
Exonerated |
|
35. |
HC Khajan
Singh posted at PS Tilak Nagar |
Exonerated |
|
36. |
Inspr. C.L. Jatav
posted as I/C PP Nand Nagri |
Exonerated |
|
37. |
Inspr. Shoorvir
Singh posted as SHO, Kalyan Puri |
Closed |
|
38. |
SI Jai Chande
posted as HC at PS Sultan Puri |
Finding of E.O. has been received |
|
39. |
Inspr. Rohtash
Singh posted as SHO/Delhi Cantt. |
Closed. |
NAMES
OF THE POLICE OFFICIALS WHO WERE IDENTIFIED AS DELINQUENT FOR THE LAPSES OF
1984 RIOTS, BUT THEY HAD RETIRED/EXPIRED BEFORE THE INITIATION OF THE DE.
40. Inspr. Ram Chander, No. D/275
41. Inspr. Ram Mehar, No. D/1067
42. Inspr. Mani Ram, No. D-I/335 (Expired)
43. SI Ganesh Tiwari, No. 984/D (Expired)
44. SI Bhanwar Singh, 1l01/D (Expired)
45. SI Som Prakash, D/195
46. SI Jagdish Prasad, D/381
47. SI Tulsi Dass, No. D/302
48. SI Attar Singh, No. 1308/D
49. SI Surender Dev, No. D/360
50. SI Siri Chand, No. D/35
51. SI Iqbal Singh, D/2358
52. HC Har Gopal, 117/E
NAMES OF THE GAZETI'ED POLICE OFFICIALS WHO WERE IDENTIFIED AS
DELINQUENT FOR THE LAPSES OF 1984 RIOTS WHOSE DEs CONDUCTED IN GNCT OF
DELHI/MHA NEW DELHI
|
SL.No |
Rank, Name & No. |
Result of DE |
|
53. |
Sh. Sewa Dass, IPS (Spl. CP/Admn. & Trg.) retired |
DE dropped |
|
54. |
Sh. Chander Prakash, IPS Retired on 30.11.01 from Jt.
CP(AP), PHQ |
The penalty of 50% (fifty percent) cut in the monthly pension on
permanent basis was imposed on Shri Chander Prakash, IPS (Retd.). The penalty order challenged by Shri Chander Prakash in CAT was subsequently quashed by the CAT, |
|
55. |
Sh. U.K.Katna,
IPS, |
Exonerated. |
|
56. |
Sh. Ajay Chadha,
IPS |
Exonerated |
|
57. |
Sh. Mahavir
Singh, Addl. DCP/ND |
Exonerated |
|
58. |
Sh. H.C.Jatav,
IPS (Retired on31.03.1992) Delhi Home Guard |
Dropped |
|
59. |
Sh. R.C. Kohli,
IPS (DIG retired on 30.6.2002) |
Dropped |
|
60. |
Sh. Raghubir
Singh Malik(Rtd. DCP on
30.09.1988) |
The name does not figure either in the closed list or in the list of
live cases maintained by Dte. Of Vigilance, GNCT of
|
|
61. |
Sh. Roop Chand, ACP/Traffic (Rtd. On
31.01.1997) |
Exonerated |
|
62. |
Sh. R.S. Dahiya,
ACP/ Patel Nar |
Exonerated |
|
63. |
Sh. O.P. Yadav,
ACP/ Lajpat Nar |
Exonerated |
|
64. |
Sh. Durga Parsad, (Rtd.on 31.03.2004) |
Reverted as Inspector. |
|
65. |
Sh. Purshottam
Dass ACP/P&L (now DCP/3rd Bn) |
Matter closed |
|
66. |
Raghunath Singh,ACP/SW (Rtd. on 31.12.1997) |
Exonerated |
|
67. |
Sh. I.C. Sharma, ACP/IV Bn DAP, (Rtd. On 31.01.96) |
Exonerated |
|
68. |
Sh. S.M. Bhaskar,
ACP/Lajpat Nagar South |
Closed |
|
69. |
Sh. Jai Pal Singh, ACP/Daryaganj (Rtd. On 31.07.2004) |
Exonerated |
|
70. |
Sh. R.D. Malhotra,
Rtd.ACTP Ist Bn. DAP on 31.051988 |
The name does not figure either in the closed list or in the list of
live cases maintained by Dte. Of Vigilance, GNCT of
|
|
71. |
Sh. Sadhu
Singh, Rtd. ACP on 31.10.1990 from Palam |
The name does not figure either in the closed list or in the list of
live cases maintained by Dte. Of Vigilance, GNCT of
|
|
72. |
Sh. Sheodeen
Singh, ACP/Crime Branch |
Exonerated |
*****