ANNEXURE-I
ANNEXURE REFERRED TO IN REPLY TO PARTS (a) & (b) OF THE
UNSTARRED QUESTION NO.2510 DUE FOR ANSWER ON 11.12.2009 IN THE RAJYA SABHA.
BOARD OF DIRECTORS OF THE
FOOD CORPORATION OF INDIA
Sl. No. |
Name
& Designation |
Date of Appointment |
Date of Expiry of Tenure |
1 |
Shri Deepak Kumar Panwar, IAS
(AP: 74), Chairman and Managing
Director, FCI. |
5.11.2008 |
Until further orders or date
of superannuation from Government Service, whichever is earlier. |
2 |
Shri A.K. Mangotra, Addl. Secy. &
Financial Advisor, Ministry of Consumer Affairs,
Food and Public Distribution. |
19.10.2009 |
Until further orders. Representing Ministry of the
Central Government dealing with Finance. |
3 |
Shri Siraj Hussain, IAS (UP:
79), Joint Secretary, Ministry of
Consumer Affairs, Food and Public
Distribution.
|
10.1.2007 |
Until further orders. Representing Ministry of the
Central Government dealing with Food. |
4 |
Shri Mukesh Khullar, Joint Secretary (Deptt.,of
Agriculture & Co-operation), Min. of Agriculture,
|
23.11.2006 |
Until further orders. Representing Ministry of the
Central Government dealing with Co-operation. |
5 |
Shri B.B. Pattanaik, Managing Director,
Central Warehousing Corporation. |
15.7.2008 |
For five years or till
the date of superannuation, whichever is earlier. |
6 |
Shri S.P. Singh, IAS (Pb:88) Principal Secretary
(Food), Govt. of Punjab, Chandigarh (Non official Director) |
15.7.2009 |
Two years. |
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