ANNEXURE – I
STATEMENT REFERRED TO IN REPLY TO PART (d)
OF RAJYA SABHA UNSTARRED QUESTION NO. 1728 FOR 04/12/2009
REGARDING STEEP PRICE RISE OF SUGAR AND
PULSES
Import of
Pulses and the rates during year 2009-2010 Quantity
in MTs Rate: USD/PMT |
||||||||||||||||||
Name of 4PSU’s |
URAD |
Red Lentils |
Yellow Lentils |
African Tur |
Yellow Peas |
Toor |
Moong |
Chick Peas |
Dunn Peas |
|||||||||
STC |
Qty |
Price |
Qty |
Price |
Qty |
Price |
Qty |
Price |
Qty |
Price |
Qty |
Price |
Qty |
Price |
Qty |
Price |
Qty |
Price |
4994 |
490 |
3500 |
895 |
1390 |
822 |
3000 |
1003 |
- |
- |
- |
- |
- |
- |
- |
- |
- |
- |
|
MMTC |
1030 |
890 |
2000 |
921 |
- |
- |
- |
- |
- |
- |
26000 |
1011-1204 |
960 |
877 |
- |
- |
- |
- |
NAFED |
9550 |
632.89 |
- |
- |
- |
- |
- |
- |
97254 |
458.40 |
- |
- |
- |
- |
- |
- |
- |
- |
PEC |
29465.80 |
559.00- 1199.99 |
|
659.22-915.00 |
6243 |
775-850 |
- |
- |
- |
- |
107913 |
675.00-1221.00 |
13950 |
749.90-918.89 |
22889.32 |
434.22-656.20 |
1000 |
391 |
Source: 4 PSUs.
ANNEXURE – II
STATEMENT REFERRED TO IN REPLY TO PART (e) OF RAJYA
SABHA UNSTARRED QUESTION NO. 1728 FOR 04/12/2009
REGARDING STEEP PRICE RISE OF SUGAR AND
PULSES
Government
Measures to check the prices of pulses and sugar are briefly stated below:
1.
(i)
Reduced import duties to zero – for sugar , pulses.
(ii)
Allowed import of raw sugar at zero duty under O.G.L. up to 01.08.2009 by sugar
mills (notified on 17.04.2009).
This
has since been extended up to 31.12.2010. Furthermore, import of raw sugar has
been opened to private trade
up to
31.12.2010 for being processed by domestic factories on job basis.
(iii)
Allowed import of white/refined sugar by STC/MMTC/PEC and NAFED up to 1 million
tons by 01.08.2009
under
O.G.L. at zero duty (notified on 17.04.2009). This has since been extended upto
31.3.2010.
Furthermore,
the duty free import of white/refined sugar under OGL has been opened to other
Central/State
Government
agencies and to private trade in addition to existing designated agencies.
(iv)
Removed levy obligation in respect of imported raw sugar and white/refined
sugar.
2.
(v) Banned
(vi)
Imposed
(vii) Futures trad
during 2009-10. Futures
trading in sugar was suspended w.e.f. 27.5.2009 upto 31st December,
2009.
(viii)
NAFED to
(ix)
(x) Increased quota of levy
sugar to 20% with effect from 1.10.2009
(xi) For the month of Nov,
includes 10.50 lakh tons of normal
non-levy sugar and 1.45 lakh tons of refined raw sugar imported by sugar mills.
The estimated availability out of
imported white/refined sugar is about 1.50 lac ton. Besides, the validity
period
of Oct. 2009 non-levy quota has
since been extended for the first fortnight up to 25.10.2009 and for the second
fortnight upto 10.11.2009, it is
expected about 1.55 lakh ton of sugar would be spill over quota of Oct.
09.
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