DEPARTMENT OF ATOMIC ENERGY

 

 

NOTE FOR SUPLLEMENTARIES

 

 

INDEX

 

 

Sr. No.

Particulars

Page No.

1.

Bio-data of Shri P. Rajeeve

1

2.

Part I – Executive Summary

2-3

3.

Part-II  Anticipated Questions and Answers

4-8

4.

Part-III Detailed Note for Supplementaries

9-14

5.

Question asked by Shri P. Rajeeve

15

6.

Similar questions asked by other members in previous sessions with answers (Lok Sabha)

16

7.

Similar questions asked by other members in previous sessions with answers (Rajya Sabha)

     17-18

 


 

GOVERNMENT OF INDIA

DEPARTMENT OF ATOMIC ENERGY

 

RAJYA SABHA STARRED QUESTION NO.216 FOR ANSWER ON 03.12.2009 BY    SHRI P. RAJEEVE REGARDING NUCLEAR REACTORS FROM USA

 

 PART – I

EXECUTIVE SUMMARY

 

Thrust of the question

 

The thrust of the question is to ascertain the plans to set up nuclear power reactors based on co-operation with USA, the number of reactors and the likely cost of reactors are also requested.

 

International Cooperation Initiatives

           

            The Government had taken series of initiatives to access co-operation in nuclear power and resulting out of these efforts, the Nuclear Suppliers Group (NSG) {a group of 46 nuclear supplier countries that decides the Guidelines for nuclear exports} have agreed for international commerce in nuclear power in India.  Pursuant to this agreement, the series of civil nuclear power co-operation agreement have been signed with France, Russian Federation, USA and many other countries.

           

            In this connection, the civil nuclear co-operation agreement with USA, France and Russia are significant in terms of setting up of Light Water Reactors (LWRs) based on foreign co-operation.

 

Setting up large Capacity LWRs

 

            With a view to add significant capacity in the near term, it is proposed to set up six to eight reactors each in co-operation with France, Russian Federation and two Companies of the USA.  Government of India accorded ‘In-principle’ approval to set up nuclear power parks at coastal locations in Tamil Nadu and West Bengal (in co-operation with Russian Federation), Maharashtra (in co-operation with France) and Gujarat and Andhra Pradesh (in co-operation with two Companies of USA).

Import of reactors

 

Setting up of these reactors involves substantial indigenous effort. While civil construction activities at site are to be carried out indigenously, components / equipment would be sourced from foreign countries and from within the country. The erection and commissioning activities are also required to be done indigenously.  Thus setting up of nuclear power reactors based on foreign co-operation has import and indigenous components. The indigenous content is also planned to be increased progressively.

 

Implementation Strategy

 

            The current planning is to start work on twin unit basis at each of these sites approved ‘In-principle’. The work on next set of reactors will be taken up as the progress of first set tapers off. 

 

Present Status

 

While preliminary discussions at company level have been held with M/s. GE Hitachi Nuclear Energy (GEH) and M/s. Westinghouse Electric Company (WEC) of USA and MoUs for further exchange of information have also been signed by Nuclear Power Corporation of India Limited (NPCIL). Details for setting up of these reactors in cooperation with the USA awaits legislative changes both in the USA and India. Under the circumstances, it will take some time for details including the cost of reactors to emerge.

           

            Further discussions are planned to cover a range of technical and regulatory aspects followed by commercial aspects. The endeavour will be to work out an execution model which will result in viable tariff of electricity from these plants.

 

            In addition GEH & WEC are also having discussions with Indian industries for development of component suppliers in the country. This would help enhanced indigenization and is also expected to reduce the capital cost of these LWRs.

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 PART – II

ANTICIPATED QUESTIONS AND THEIR ANSWERS

 

Why are nuclear power reactors based on imports/ foreign cooperation needed?

 

      Large capacity nuclear power reactors based on foreign cooperation are being introduced as an additionality to the indigenous three-stage programme to achieve rapid augmentation in nuclear capacity. The sequential execution of the three-stage programme, in view of the fuel cycle linkages, needs time to exploit its full potential. In the intervening period, the access to international cooperation and introduction of imported reactors would enable increasing the nuclear power capacity at a fast pace to meet the growing electricity demand.

 

Which reactors are planned to be set up and what would be their capacities ?

           

            Large capacity Light Water Reactors (LWRs), each of 1000 MW and above, of ‘Generation III+’ technologies with state of the art safety features are  planned to be set up. In the first instance, VVERs of 1000/1250 MW from Atomstroyexport (ASE), Russian Federation, EPRs of 1650 MW from AREVA, France,  ABWRs of 1350 MW from GE Hitachi Nuclear Energy (GEH), USA and AP 1000 of 1100 MW capacity. from Westinghouse Electric Company (WEC), USA are planned 

A total of about 40,000 MW capacity LWRs are planned.

 

Are US reactor technologies state of the art considering that no reactors have been set up in the USA in the last three decades?

 

The US reactor technologies are state of the art in terms of safety and design. Although no reactors have been set up in the USA in the last three decades, many reactors of US technologies have been set up in other countries in the recent past. Four advanced boiling water reactors (ABWR) of General Electric design have been built in Japan between 1996 and 2006 and are in commercial operation. Three ABWRs are under construction, one in Japan and two in Taiwan. Several Westinghouse derived designs have been set up in Korea, China etc. More ABWRs and Pressurised Water Reactors (PWRs) of US design are planned in several countries like China and US itself.

 

Does India have any experience of setting up large reactors based on international cooperation?

 

Two VVERs of 1000 MW each are being set up at Kudankulam in Taminadu in technical cooperation with Russian Federation. These are at an advanced stage of construction and are expected to start generation in 2009/2010. India has gained significant experience in setting up these reactors, in terms of adoption of the technology, contract formulation, construction, erection of equipment and their commissioning.  The construction of these units has been taken up by Indian industries/ companies.

 

What will be the source of fuel for the reactors based on international cooperation and how will life time fuel supply be assured?

 

The nuclear reactors based on international cooperation will be Light Water Reactors (LWRs), fuelled by low enriched uranium (4-5%). Necessary guarantees for lifetime fuel supplies will be incorporated in the commercial agreements/contracts. The annual requirement of low enriched enriched uranium fuel will be about 35 tons per 1000 MW capacity.

 

What are the proposed locations in the country for setting up of nuclear power plants based on international cooperation? 

           

            The Government has accorded ‘in principle’ approval for setting up additional units at Kudankulam, Tamilnadu and a new sites at Jaitapur, Maharashtra, Haripur, West Bengal, Mithi Virdi, Gujarat and Kovvada, Andhra Pradesh for setting up LWRs based on international cooperation. The sites at Mithi Virdi & Kovvada sites are earmarked for setting up reactors based on US technologies.

 

How are the LWR projects proposed to be funded?

 

The LWR projects are proposed to be funded by a mix of debt & equity, at a ratio of about 70:30.  The equity requirements of these projects are proposed to be met from the reserves and surpluses of Nuclear Power Corporation of India Limited, while the debt is proposed to be sourced from external credit, external borrowings from various multilateral lending agencies and market borrowings. If needed, NPCIL will explore other options of raising equity.

 


Are there any proposals to permit private/ foreign participation in nuclear power sector?

 

Currently, Nuclear Power Stations can be set up only by Government or a Government company in accordance with the provisions of the Atomic Energy Act. NPCIL & BHAVINI are the two Government companies authorised to set up nuclear power stations. The private sector participation is possible through a Joint Venture, in which NPCIL is a majority partner. In addition, private sector has major participation in supply of equipment & services.

 

Involvement of private sector in setting up nuclear power plants would need an amendment of the Atomic Energy Act.  All aspects of setting up such projects will be comprehensively considered by the Government before according them approval.

 

What is the status of the XI Plan targets?

 

The XI Plan envisaged a capacity addition of 3160 MW by progressive completion of projects under construction. RAPP-5 (220 MW) achieved first criticality on November 24, 2009 and is expected to start commercial operation soon. Work on RAPP 6 (220 MW) and Kaiga-4 (220 MW) has been completed and the units are ready for fuel loading. Kudankulam Nuclear Power Project (KKNPP)-1&2 (2 x 1000 MW) and 500 MW Prototype Fast Breeder Reactor (PFBR) are in advanced stage of construction.  These projects are expected to be completed progressively in the XI plan.

 

The generation during the current five-year plan, upto October 2009 has been 42550 Million Units (MUs). The generation target for XI plan at 163395 MUs was revised to 124608 MUs in MTA.

 

The outlay for the DAE Power Sector in XI Plan was Rs 25981 crore. The anticipated expenditure in the first three years 2007-10 is Rs. 10022 crore. The XI Plan outlay has been revised to Rs. 23110 crore at MTA based on the progress so far and the possible expenditure in the remaining period of the plan.

 


How is safety ensured in setting up and operating nuclear power plants? 

           

            Utmost attention is given to nuclear safety in Indian nuclear power plants. Principle of “SAFETY   FIRST- PRODUCTION LATER” is adopted in all activities. The overriding importance to safety encompasses the entire gamut of activities associated with nuclear power plants (NPPs), that is, siting, design, construction, commissioning, and operation. In all these activities, a major effort is devoted to ensuring safety of operating personnel, public as well as the environment.

           

            A systematic approach using well-defined principles is followed in the design of the nuclear power plants to provide the required safety features adopting principles of defence-in-depth, diversity and redundancy. Nuclear Power Plants are constructed in accordance with the design intent, and with required quality of workmanship to very strict quality standards. The manufacture of components and equipment as well as the erection, testing and commissioning activities are performed under stringent Quality Assurance Programmes. The operations are performed using well laid out procedures by thoroughly well qualified and trained staff. The operators are trained using simulators and periodically re-trained for sharpening their reflexes and skills.

 

The specific safety features of the Indian Nuclear Power Reactors are:

a)         In design of nuclear power plants, safety principles of redundancy, diversity and fail-safe design features are followed. Physical separation between redundant safety systems and diversity of equipment of critical safety systems ensure that common mode failures due to fire etc. do not occur.

b)         The defence-in-depth approach in design ensures that there are multiple barriers (fuel matrix, fuel clad, primary pressure pipe, primary containment and secondary containment) to be crossed before radioactivity can escape to environment.

c)         There is a multi-tier system of review by the Atomic Energy Regulatory Board (AERB) during all the stages.

d)         For nuclear power plant operation, operating personnel for specific positions are licensed by AERB and then only allowed to perform the task.

e)         An exclusion zone of 1.6 km radius around the reactors is established where the land is acquired and fenced.  No resident public habitation is permitted. In addition a sterilised zone of 5 km. radius surrounds the plant where only normal growth of existing population is allowed.

f)          Emergency preparedness, as a matter of abundant caution, is ensured by well laid down plans and procedures and regular rehearsals by the plant and state authorities.

 

 How is the environment around the nuclear power plant monitored to ensure that radioactivity is within permissible limits?

 

            Each atomic power plant has an Environmental Survey Laboratory (ESL) which is independent of the atomic power plant/ Nuclear Power Corporation of India Limited (NPCIL) management and reports directly to Bhabha Atomic Research Centre (BARC). These Laboratories are set up before pant construction so as to generate base line data. ESLs undertake continuous surveillance of the environment by analysing the environmental matrices like air, water and foodstuff like cereals, milk, vegetables, fish etc, for their radioactivity contents. The radiation dose to the members of the public is computed from these measurements and is found to be only a fraction of the permissible dose limits prescribed by Atomic Energy Regulatory Board (AERB).

 

            Epidemiological surveys have been conducted at all operating nuclear power plants by Tata Memorial Centre with active participation of local medical colleges.  These surveys have concluded that there is no radiation induced effect on the health of people around the plant due to operation of nuclear power plants.

 

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PART – III

SUPPLEMENTARY INFORMATION

 

The three-stage programme & Additionalities

 

            The indigenous three-stage nuclear power programme has been formulated in the context of our limited uranium but abundant thorium reserves. The three-stage programme has important fuel cycle linkages and has to be gone through sequentially. The sequential execution of the three-stage programme, in view of the fuel cycle linkages, needs time.

 

            Additionalities to the indigenous programme have been introduced to add large nuclear power capacity in the near term, to meet the growing electricity demand. Two LWRs of 1000 MW are under construction at Kudankulam, Tamilnadu.

 

Nuclear Power Stations in Operation

 

The present total nuclear power capacity in the country is 4120 MW with 17 reactors at six locations. The details of nuclear power reactors in operation are given in the Table below:

 

Unit

Reactor Type

Capacity (MW)

Commercial Operation

1

Tarapur, Dist: Thane, Maharashra

1

TAPS-1

BWR

160

28 Oct. 1969

2

TAPS-2

BWR

160

28 Oct. 1969

3

TAPS-3

PHWR

540

18 Aug. 2006

4

TAPS-4

PHWR

540

12 Sept. 2005

2

Kakrapar, Dist: Surat, Gujarat

1

KAPS-1

PHWR

220

06 May 1993

2

KAPS-2

PHWR

220

01 Sept. 1995

3

Rawatbhata, Dist: Chittorgarh, Rajasthan

1

RAPS-1

PHWR

100

16 Dec. 1973

2

RAPS-2

PHWR

200

01 Apr.  1981

3

RAPS-3

PHWR

220

01 June 2000

4

RAPS-4

PHWR

220

23 Dec. 2000

4

Narora, Dist: Buladshahar, Uttar Pradesh

1

NAPS-1

PHWR

220

01 Jan.1991

2

NAPS-2

PHWR

220

01 July 1992

5

Kaiga, Dist: Uttar Kannada, Karnataka

1

KAIGA-1

PHWR

220

16 Nov. 2000

2

KAIGA-2

PHWR

220

16 Mar. 2000

3

KAIGA-3

PHWR

220

06 May 2007

6

Kalpakkam, Dist: Kancheepuram, Tamil Nadu

1

MAPS-1

PHWR

220

27 Jan. 1984

2

MAPS-2

PHWR

220

21 May 1986

 

 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
 
Reactors under Construction

 

There are six reactors under construction; three PHWRs of 220 MW, two LWRs of 1000 MW and a second stage Fast Breeder Reactor (PFBR) of 500 MW. Of these reactors, RAPP 5 achieved its first criticality on November 24, 2009 and is expected to start commercial operation soon.

 

The details of the projects under construction are shown below:


 

Scheme

Location

Capacity

(MW)

Progress (%)

Expected of

Completion date

Kaiga Atomic Power Project

Unit 4

Kaiga, Karnataka

220

PHWR

97.0

2010

Kudankulam Nuclear Power Project

Units -1&2

Kudankulam

Tamilnadu

2X1000 MW LWRs

89.8

2010/2011

Rajasthan Atomic Power Project

Units-5&6

Rawatbhata,

Rajasthan

2X220

PHWRs

96.8

2009-10

Prototype Fast Breeder Reactor (PFBR)

Kalpakkam, Tamilnadu

 

1X500 (FBR)

51.0

2011

 

            While RAPP 5 has already achieved criticality, the work on RAPP 6 & Kaiga 4 PHWRs is completed. RAPP-6 is to achieve criticality by end of 2009/ early 2010.. Thus both units (RAPP 5&6) are now poised for commencement of commercial during the year 2009-10. Kaiga -4 is also ready for fuel loading which is linked to augmentation of indigenous supply of uranium. Work on KK-1&2 and PFBR is on in full swing.

 

Capacity Buildup

 

With the progressive completion of the projects under construction, the installed nuclear power capacity will reach 7280 MW by 2011.

 

Future Plans

 

The Integrated Energy Policy of the country envisages reaching a nuclear power capacity of 63,000 MW by the year 2032. Large-scale expansion of the nuclear power, based both on indigenous reactors and reactors based on international cooperation, is planned.

 

The XI Plan proposals envisaged starting work on 8 PHWRs of 700 MW each, four Fast Breeder Reactors of 500 MW each, one Advanced Heavy Water Reactor of 300 MW and 40,000 MW capacity of LWRs based on international cooperation, as additionality to the indigenous programme in the XI Plan.

 

The Government has accorded administrative approval and financial sanction for the construction of KAPP 3&4 (2 X 700 MW) at Kakrapar, Gujarat and RAPP 7&8 (2 X 700 MW) at Rawtbhata, Rajasthan in October 2009. The work on these projects has commenced. These projects will be completed in 2015-16 and 2016-17 respectively.

 

Sites for Future Projects

 

In addition, ‘in principle’ approval has been accorded, in October 2009, for sites for more nuclear power plants. The details of the location/ State/ Reactor type and capacity are:

Location

Reactor Type

Capacity (MW)

Kumharia, Haryana

Indigenous PHWRs

4 x 700

Bargi, Madhya Pradesh

2 X 700

Kudankulam, Tamilnadu *

LWRs based on international cooperation

4 X 1000

Jaitapur, Maharashtra

6 X 1650

Mithi Virdi, Gujarat

6 X 1000

Kovvada, Andhra Pradesh

6 X 1000

Haripur, West Bengal

6 X 1000

* Additional potential, 2 X 1000 MW already under construction

 

 

 

 

 

 

 

 

 

 

 

Text Box: PROPOSED LWR SITES

The potential of the costal sites is planned to be utilized by setting up 3-4 modules of twin LWR units in a convoy mode. Work on the first of the twin unit modules is planned for start                                       

by the year 2012. These projects are planned to be set up with a gestation period       

of about 6 years from the first pour of concrete 

to commercial operation.

 

Present Status of setting up LWRs

 

            Consequent to the conclusion of bilateral cooperation agreements, MoUs have been signed by NPCIL as detailed below

·        MoU with AREVA for engagement of the two companies for preparing the contract and related details of setting up two to six EPR reactors units

·        MoU with GE Hitachi Nuclear Energy (GEH) for starting discussions on techno-commercial aspects of ABWRs in India

·        MoU with Westinghouse Electric Company (WEC) for starting discussions on techno-commercial aspects of AP 1000 reactors in India.

 

An MoU has also been signed with KEPCO of Korea. Discussions have also been in progress with Atomstryexport (ASE) of Russian Federation. Techno-commercial offers have been received from ASE and AREVA and are under discussion. Preliminary discussions have been held with GEH & WEC, but detailed discussions await necessary legislative changes in India and the USA.

Discussions are in progress on the remaining issues to be settled at the Government level between India & the USA.

           

            In addition, these companies are also having discussions with Indian industries for development of component suppliers in the country. This would help enhanced indigenization and is also expected to reduce the capital cost of these LWRs.

 

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