Annexure-I
Progress
of Contract Farming under Marketing Reforms in APMC Act as on 30.06.2009
|
Sl. No. |
Stage of Reforms |
Name of States/ |
|
1. |
States/ UTs where reforms to |
Andhra Pradesh, Arunachal Pradesh,
Assam, Chhattisgarh, Goa, Gujarat,
Himachal Pradesh, Jharkhand, Karnataka, Madhya Pradesh, Maharashtra,
Nagaland, Orissa, Rajasthan, Sikkim and Tripura. |
|
2. |
States/ UTs where reforms to |
Haryana
|
|
3. |
States/ UTs where there is no |
Bihar*, Kerala, Manipur, Andaman & Nicobar Islands, Dadra & Nagar
Haveli, Daman & Diu, and Lakshadweep. |
*
Status
of
The State of
Annexure-II
List of Prominent Companies/ agencies
involved in Contract Farming as reported by State Governments
i)
Andhra
Pradesh: Cadbury India Limited, Godrej, Palm Tech, SICAL, Simapuri Industry and
Radhika Vegetables Oil Industries.
ii)
iii)
iv)
v)
vi)
Haryana: HAFED.
vii)
Madhya Pradesh: Cargil
India Limited, ITC-IBD, Mahindra Sulabh,
viii)
ix)
Karnataka:
Himalayan Health Care Ltd., AVT
Natural Products Ltd;, Natural Remedies Private Ltd;, Global Green Pvt. Ltd;
Sami Labs Limited.
x)
Mizoram: Godrej Agrovet Pvt. Ltd., Food and
Fertilizers Ltd., Industries Ltd. and Eco-first India Ltd.
xi)
Orissa: M/s Welspun India Private Ltd., Super
Spinning Mill, Amit Green
xii)
Punjab:
Nijjer Agro Foods Ltd; United Brewerues Ltd; Satnam Obverseas, Tata Chemicals
Ltd, Pepsi Foods Ltd., Mahendra Shubhlabh Services Ltd., Escorts Ltd., Chambal
Agritech Ltd., KRBL Ltd., Punjab Agro Foods Park Limited.
xiii)
Tamil Nadu: Appachi
xiv)