Annexure referred to in reply to parts a to d of Lok Sabha Unstarred
Question No. 846 for 10.12.2013
Sl.No. |
Incidents` |
Persons Killed |
Persons injured |
Compensation paid to the persons
killed in the4 terror attack (in lacs) |
Persons arrested |
1. |
16,102009:
Bomb blast in Margao, Goa |
2 |
Nil |
Nil |
6 |
2. |
13.2.2010:
bomb blast atGerman Bakery, Pune |
17 |
64 |
85.00 |
1 |
3. |
29.3.2010:
Bomb blast at Meharauli, New Delhi |
Nil |
Nil |
Nil |
Nil |
4. |
17.4.2010:
Bomb blasts, at MC/Chinnaswamy Cricket Stadium Bangalure |
Nil |
20 |
Nil |
7 |
5. |
19.10.2010:
Firing and bomb blast near Jam Masjid,
elhi |
Nil |
2 in firing
incident |
Nil |
6 |
6. |
7.12.2010:
Bomb blast at Sheetla Ghat, Varanasi, UP |
2 |
20 |
2.00 |
Nil |
7. |
25.5.2011:
Bomb blast in parkijngplace outside High Court, N.Delhi |
Nil |
Nil |
Nil |
Nil |
8. |
13.7.2011 |
27 |
127 |
75.00 |
5 |
9. |
7.9.2011
Bomb blast at Delhi High Court |
15 |
67 |
134.00 |
3 |
10. |
13.2.2012
Blast in Car of Embassy of Israel |
Nil |
4 |
Nil |
1 |
11. |
1.8.2012:
Serial Bomb Blast in Pune |
Nil |
1 |
Nil |
8 |
12. |
21.2.2013
Twin Bomb Blast in Hyderabad |
17 |
123 |
* |
Nil |
13. |
17.4.2013
Bomb Blast in Bengalure |
Nil |
16 |
Nil |
11 |
14. |
7.7.2013
Bomb blastsin Bodhgaya |
Nil |
2 |
Nil |
Nil |
15. |
27.10.2013
Serial Bomb Blasts in Patna |
5 |
83 |
** |
2 |
* Hon'ble Prime
Minister of India announced ex gratia of Rs. 2 lakh for the deceased and Rs.
50,000 to injured. State Government
has also announced ex-gratia of Rs. 6 lakh to deceased and Rs. 50,000 to s. 1
lakh for injured besides bearing all the expenses for the treatment of injured.
** A compensation
of Rs. 5 lakh each was granted to the next of kin of those killed and Rs. 20
thousands each to the persons seriously injured in the blasts.